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Tribunals and Commissions29 Jul 2026Allowed

Krishi Utpadan Mandi Samiti Badaun Vs ITO-2(3) Badayun

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2309

Income Tax Act, 1961-Section 154, 10(26AAB), 10(26ABB), 10(23C), 143(1), 143(3)Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964Finance Act, 2008

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Tribunals and Commissions29 Jul 2026Dismissed

Ankush Trading Co. Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2312

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Tribunals and Commissions29 Jul 2026

Bari Panchayat Vaish Besa Aggarwal Vs Exemption Ward 1(3)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2315

Income-tax Act, 1961-Section 12A(1)(ac)(iii), 12AB

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Tribunals and Commissions29 Jul 2026

Delhi Airport Parking Services Private Limited Vs Assessment Unit, Income Tax Department

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2318

Income Tax Act, 1961-Section 250, 144B, 139(4), 143(1), 143(2), 142(1), 80GCompanies Act, 2013

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Tribunals and Commissions29 Jul 2026Allowed

Pawan Kumar Agarwal Vs National Faceless Assessment Centre

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2319

Income Tax Act, 1961-Section 250, 147, 148, 144B, 69A, 144

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Tribunals and Commissions29 Jul 2026

Madan Mohan Tiwari Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2320

Income Tax Act, 1961-Section 147, 143(3), 148, 69A, 139

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Tribunals and Commissions29 Jul 2026

Endow Power Battery Vs ACIT/DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2321

Income Tax Act, 1961-Section 250, 271(1)(c), 132, 153C, 142(1), 143(2), 274

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Tribunals and Commissions29 Jul 2026Allowed

Yield Portfolio Management Private Ltd. Vs Assessing Officer, Central Circle -26

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2323

Income Tax Act, 1961-Section 154, 143(3)

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Tribunals and Commissions29 Jul 2026Allowed

Gaurav Rakhecha Vs ACIT, CC-13

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2325

Income-tax Act, 1961-Section 143(3), 147, 148, 153, 153(3), 153C, 153C(3)

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Tribunals and Commissions29 Jul 2026

SC Nagang Sons HUF Vs Ito Ward - 36 (1) New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2420

Income Tax Act, 1961-Section 143(3), 147, 148, 149, 151TOLA-Section 3, 3(1)Finance Act 2021

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Tribunals and Commissions29 Jul 2026Dismissed

Tirupati Balaji Fiber Ltd. Vs DCIT, Central Circle-28, New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2419

Income Tax Act, 1961-Section 143(3), 151, 234A, 234B, 234C, 234D, 251(1)(a), 271Income-tax Rules, 1962-Rule 46A

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Tribunals and Commissions29 Jul 2026Dismissed

DCIT, Central Circle-28 Vs Atul (Kumar) Gupta

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2410

Income Tax Act, 1961-Section 153A, 143(3)

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Tribunals and Commissions29 Jul 2026Allowed

Rajan Adlakha Vs AO, Bangalore

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2366

Income Tax Act, 1961-Section 250, 143(1)(a), 154, 90, 119, 264Income-tax Rules, 1962-Rule 128(9), 128

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Tribunals and Commissions29 Jul 2026

Satin Creditcare Network Ltd. Vs DCIT Circle – 22(2)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2363

Income Tax Act, 1961-Section 143(3), 14A, 14A(2)Income Tax Rules-Rule 8DFinance Act, 2022

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Tribunals and Commissions29 Jul 2026

Riju Srivastava Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2196

Income Tax Act, 1961-Section 147, 144, 144B, 148

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Tribunals and Commissions29 Jul 2026Allowed

Rajan Adlakha Vs AO, Bangalore

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2194

Income Tax Act, 1961-Section 250, 143(1)(a), 154, 90, 119, 264Rules of 1962-Rule 128, 128(9)

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Tribunals and Commissions29 Jul 2026Allowed

Aadinath Business Solutions Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2191

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 148A, 142(1)

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Tribunals and Commissions29 Jul 2026

Amar Nath Gupta & Son Vs DCIT, Central Circle 15, New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2185

Income-tax Act, 1961-Section 271D, 69A, 269SS, 153C

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Tribunals and Commissions29 Jul 2026

M/s. Cosmic Nutracos Solutions Pvt Ltd. Vs ACIT, Central Circle-5

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2151

Income-tax Act, 1961-Section 271AAB, 271AAB(1A), 250(6)

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Tribunals and Commissions29 Jul 2026

Shipra Srishti Apartment Owners Association Vs Assessment Unit, Ward-2(2)(3), Ghaziabad

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2156

Income Tax Act, 1961-Section 250, 144, 14B

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