Tribunals and Commissions02 Mar 2022
Vilas Joshi And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0010
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2022
181 judgments · page 7 of 10
Tribunals and Commissions02 Mar 2022
Farmer Future Producer Co. Ltd Vs Securities And Exchange Board Of India & Anr Vs
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0009
Tribunals and Commissions01 Mar 2022
Raushan Kumar Jha Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 03 SEBI CK 0020
Tribunals and Commissions25 Feb 2022
GM Breweries Ltd Vs National Stock Exchange Of India Ltd. & Ors
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0150
Tribunals and Commissions25 Feb 2022Partly Allowed
Himanshu Arora Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0144
Securities And Exchange Board Of India (Prohibition Of Fraudulent And. Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 2(c), 3(a), 4(1), 4(2)(p)Securities And Exchange Board Of India Act, 1992 — Section 15HA, 15HBDepositories Act, 1996 — Section 19G
Tribunals and Commissions25 Feb 2022Dismissed
Mohit Karkera Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0143
Tribunals and Commissions25 Feb 2022Dismissed
Harivallabh Mundra Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0142
Securities And Exchange Board Of India Act, 1992 — Section 15HA
Tribunals and Commissions24 Feb 2022
Raju Ghosh Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0171
Tribunals and Commissions22 Feb 2022Disposed Of
SMC Global Securities Ltd Vs NSE Clearing Limited & Ors
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0137
Tribunals and Commissions22 Feb 2022
M. Mathivanan Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0134
Tribunals and Commissions22 Feb 2022
Pramod Jain And Others Vs Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0132
Tribunals and Commissions22 Feb 2022Dismissed
Shubhi Bansal Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0130
Tribunals and Commissions21 Feb 2022
Trishla Jain And Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0126
Tribunals and Commissions16 Feb 2022
Samsher Ranjit Garud Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0054
Tribunals and Commissions15 Feb 2022
TTL Enterprises Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0046
Tribunals and Commissions14 Feb 2022Dismissed
Suresh Pukhraj Jain Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0100
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions14 Feb 2022
Kumar Agarwal And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0062
Tribunals and Commissions11 Feb 2022
Lokmangal Agro Industries Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0064
Tribunals and Commissions10 Feb 2022
Bull Research Investment Advisors Pvt. Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0079
Tribunals and Commissions08 Feb 2022
Beejay Investment And Financial Consultants P. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2022) 02 SEBI CK 0038