Tribunals and Commissions27 Nov 2019 Allowed
G Unnikrishnan Nair And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2019) 11 SEBI CK 0006
Companies Act, 1956 — Section 56(1), 56(3), 60, 73, 73(2)Companies Act, 2013 — Section 2(70), 5, 5(a), 5(b), 5(c), 33(1), 40, 42(10), 149(12)
