COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 978 of 1,018

Tribunals and Commissions21 Aug 2019

Sh. Anil Kheterpal Vs Innovari Technologies Pvt. Ltd.

National Company Law Tribunal · (2019) 08 NCLT CK 0636

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 14, 31, 33I&B (Application to Adjudicating Authority) Rules, 2016Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act, 2002
Tribunals and Commissions20 Aug 2019Allowed

Sunil Handa & Ors. Vs Today Homes Noida Private Limited

National Company Law Tribunal · (2019) 08 NCLT CK 0647

Insolvency and Bankruptcy Code, 2016-Section 3(12), 5(8)(f), 7, 7(1) (Explanation), 7(2), 7(5), 7 5(a), 13(2), 14, 14(1)(a), (b), (c) & (d), 14(2), 14(3), 15, 17, 18, 19, 20, 21, 238Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1), 4(3)Real Estate (Regulation and Development) Act, 2016-Section 2, 3, 5, 88, 89
Tribunals and Commissions20 Aug 2019Dismissed

BDR Builders And Developers Pvt. Ltd. Vs Shilpi Cable Private Limited

National Company Law Tribunal · (2019) 08 NCLT CK 0649

Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 33, 33(2), 33(1)(a), 34(4)(c), 33(5), 14, 35(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13