AI Structured Summary
Not yet generated for this judgment
Judgment
2 paragraphs · 16 words
ORDER
No one responds from either side. The petition is dismissed in default of the parties.
Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0646
Supreme Transport Organisation Pvt Ltd vs Enviiro Bulkk Handling Systems Pvt Ltd
National Company Law Tribunal · Decided on 21 August 2019
- HON’BLE JUDGES
- V. P. Singh, Member (Judicial) · Rajesh Sharma, Member (Technical)
- RESULT
- Dismissed
- CASE NUMBER
- C.P.(IB) 2800/(MB) /2018