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National Company Law Tribunal judgments

20,341 judgments · page 936 of 1,018

Tribunals and Commissions23 Oct 2019

Urbtech Finvest Private Limited Vs MCCL Petrochem Limited

National Company Law Tribunal · (2019) 10 NCLT CK 0550

Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 7(5), sub-section 5(a) of Section 7, 13(2), 14, 19Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4(1), 4(2), 9(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6, 32
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Tribunals and Commissions23 Oct 2019Allowed

Abhyudaya Co-operative Bank Limited Vs M/s. Bhagwandas Ispat Pvt. Limited

National Company Law Tribunal · (2019) 10 NCLT CK 0474

Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 13(1)(b), 14, 14(1), 14(3), 15, 16(5), 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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Tribunals and Commissions23 Oct 2019

Phorum Jewels Ltd

National Company Law Tribunal · (2019) 10 NCLT CK 0554

Insolvency & Bankruptcy Code, 2016-Section 10
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Tribunals and Commissions22 Oct 2019

M/S. J.D. (India) Corporation Vs M/S. Naresh Retail Mart LLP

National Company Law Tribunal · (2019) 10 NCLT CK 0558

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(c), 13 and 15, 14, 15, sub-section (1) of Section 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (54 of 2002)
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Tribunals and Commissions22 Oct 2019Disposed Of

Religare Finvest Ltd. Vs OSPL Infradeal Pvt. Ltd.

National Company Law Tribunal · (2019) 10 NCLT CK 0560

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 33, 33(5), 33(7), 34(1), Chapter IIIInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4(1)IBBI (Liquidation Process) Regulations, 2016-Regulation 4(1), 5, 12, 13, 15(1)
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Tribunals and Commissions22 Oct 2019Allowed

Mangesh Vitthal Kekre Vs Maruti Koatsu Cylinders Limited & Ors.

National Company Law Tribunal · (2019) 10 NCLT CK 0561

Insolvency and Bankruptcy Code, 2016-Section 9, 12(3), 25(2)(h), 29A, 30, 30(1), 30(2), 30(2)(b), 30(4), 31, 31(1), 43, 45, 50, 52, 53, 53(1), 53(2), 66Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6IBBI (Insolvency Resolution Process for Corporate Persons), 2016-Regulation 35A, 36B, 38(1)(b), 38(1A), 38(1B), 38(2), 38(3), 39(2), 39(4)
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