CourtKutchehry.com
Tribunals and CommissionsDivision Bench(2019) 10 NCLT CK 0554

Phorum Jewels Ltd

National Company Law Tribunal · Decided on 23 October 2019

HON’BLE JUDGES
Rajasekhar V.K., Member (J) · Ravikumar Duraisamy, Member (T)
CASE NUMBER
C.P.(IB)-3030/2019

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

2 paragraphs · 43 words

ORDER

1.

There has been no representation in the matter and the matter was called on 06.09.2019, 17.09.2019, 10.10.2019 and even today. It appears that the petitioner is not interested in pursuing in the matter and hence the matter is dismissed for default.