COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 902 of 1,018

Tribunals and Commissions24 Dec 2019

Ram Alloy Castings Private Limited Vs Trimurti Concast Private Limited

National Company Law Tribunal · (2019) 12 NCLT CK 0524

Insolvency and Bankruptcy Code, 2016-Section 7, 7 (1), 14, 15, 17, 18Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions24 Dec 2019

Punjab National Bank Vs M/s. Rama Krishna Knitters Private Limited

National Company Law Tribunal · (2019) 12 NCLT CK 0525

Insolvency and Bankruptcy Code, 2016-Sections 7, 12, 19, 30, 30(4), 30(6), 31, 33, 33(1)(a), 33(2), 33(5), 34(1), 34(4), 52, 56Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulations 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2(1)(s), 12, 12(3), 13, 32, 32(e), 32(f), Rule 15
Tribunals and Commissions23 Dec 2019Allowed

Central Bank Of India Vs M/s Luni Power Company Pvt. Ltd.

National Company Law Tribunal · (2019) 12 NCLT CK 0526

Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 7(2), 14, 14(1), 14(3), 31(1), 33, 16(5), 17, 18, 13(1)(b), 15Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Bankers Books Evidence Act, 1891
Tribunals and Commissions20 Dec 2019Disposed Of

M/S Padmavathi Steels Traders Vs Mark Infrastructure Private Limited

National Company Law Tribunal · (2019) 12 NCLT CK 0527

Insolvency and Bankruptcy Code, 2016-Section 9, 12A, 14IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A, 30A(1)(a), 30A(1)(b), 30A(2)(a), 30A(2)(b), 30A(3), 30A(4), 30A(6), 30A(7), 31, 33, 36AIBBI (Insolvency Resolution Process for Corporate Persons) (Second Amendment) Regulations, 2019-Regulation 30A
Tribunals and Commissions20 Dec 2019Allowed

M/s ZTE Corporation Vs M/s Smartron India Private Limited

National Company Law Tribunal · (2019) 12 NCLT CK 0528

Insolvency and Bankruptcy Code, 2016-Section 9, 12AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A, 30A (1)(a), 31(c) and (d), 33
Tribunals and Commissions20 Dec 2019

Usha Enterprises Vs Macro Cast Pvt Ltd

National Company Law Tribunal · (2019) 12 NCLT CK 0529

IBC-Section 9Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 7