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National Company Law Tribunal judgments

20,341 judgments · page 838 of 1,018

Tribunals and Commissions30 Jun 2020Allowed

M/s. Synew Steel Private Limited

National Company Law Tribunal · (2020) 06 NCLT CK 2189

Insolvency and Bankruptcy Code, 2016-Section 10, 10(4), 10(4)(a)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions30 Jun 2020Disposed Of

Mentor Capital Limited Vs Ramsons Vikram Private Limited

National Company Law Tribunal · (2020) 06 NCLT CK 0011

Companies (Management And Administration) Rules, 2014 — Rule 18, 23(2)Companies Act, 2013 — Section 3, 3(A), 3(1)(b), 56(1), 58, 59, 100, 166, 169, 185, 186, 213, 241, 242, 244, 341
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Tribunals and Commissions30 Jun 2020Disposed Of

Shiva Pharmachem Limited Vs Shiva Performance Materials Private Limited

National Company Law Tribunal · (2020) 06 NCLT CK 0010

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 6, 7, 8, 8(2), 12, 14Companies Act, 2013 — Section 66, 102, 210, 211, 212, 213, 214, 215, 216, 217, 219, 220, 223, 224, 225, 226, 227, 230, 230(3), 230(5), 231, 232Companies Act, 1956 — Section 235, 236, 237, 238, 239, 240, 241, 242, 243, 244, 245, 246, 247, 248, 249, 250, 251
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Tribunals and Commissions30 Jun 2020Disposed Of

Torrent Power Limited Vs TCL Cables Private Limited

National Company Law Tribunal · (2020) 06 NCLT CK 0009

Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 12, 14, 6, 7, 8Companies (Management And Administration) Rules, 2014 — Rule 6(3)Companies Act, 2013 — Section 102, 210, 211, 212, 213, 214, 215, 216, 217, 219, 220, 223, 224, 225, 226, 227, 230, 230(3), 230(4), 230(5), 231, 232
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Tribunals and Commissions30 Jun 2020Disposed Of

Umesh Harjivandas Ved Vs Oasis Textiles Limited

National Company Law Tribunal · (2020) 06 NCLT CK 0007

Insolvency And Bankruptcy Code, 2016 — Section 7, 54, 54(2)Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 45
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Tribunals and Commissions30 Jun 2020

In Re: Synew Steel Private Limited Vs

National Company Law Tribunal · (2020) 06 NCLT CK 0002

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 7Insolvency And Bankruptcy Code, 2016 — Section 10, 10(4), 10(4)(a)
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