Tribunals and CommissionsDivision Bench(2020) 06 NCLT CK 2215

Ganpati Energy Pvt Ltd vs Shiv Vijay Processors Pvt Ltd

National Company Law Tribunal · Decided on 29 June 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
CP(IB) 757/9/NCLT/AHM/2019

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Judgment

4 paragraphs · 51 words

Learned PCS Mr. Amrish Gandhi appeared for the Operational Creditor.

Learned PCS for the Operational Creditor make statement at bar that he does not want proceed with the matter and seeks withdrawal of the Petition.

The permission is granted.

Accordingly, CP(IB) No. 757 of 2019 is stands disposed of as withdrawn.