COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 837 of 1,018

Tribunals and Commissions01 Jul 2020

Shyam Metalics and Energy Limited Vs Aanchal Ispat Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0458

Insolvency and Bankruptcy Code, 2016-Section 9, 22, 60(5), 27NCLT Rules, 2016-Rule 11The Companies Act, 2013

Tribunals and Commissions01 Jul 2020Allowed

M/s Nupur Finvest Private Limited Vs M/s. Unnati Fortune Industries Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0530

Insolvency and Bankruptcy Code, 2016-Section 30(6), 31, 7, 14, 18(1)(c), 30(2), 30(4), 30(2)(a), 30(2)(b), 53, 30(2)(c), 32(2)(d), 29A, 38(2) and (3), 31(1), 31(4), 30(2)(f), 31(3)(b)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 27, 35, 38 and 39, 39, 39(4)

Tribunals and Commissions01 Jul 2020Disposed Of

Subhash Chandra Goyal Sole Proprietor of Goyal Enterprises Vs Optel Metals Pvt Ltd

National Company Law Tribunal · (2020) 07 NCLT CK 0531

Insolvency & Bankruptcy Code, 2016-Section 9

Tribunals and Commissions01 Jul 2020

Axis Bank Ltd Vs BVM Overseas Ltd

National Company Law Tribunal · (2020) 07 NCLT CK 0532

Insolvency & Bankruptcy Code-Section 7

Tribunals and Commissions01 Jul 2020

G. Ramachandran, RP Vs Punjab National Bank & Anr.

National Company Law Tribunal · (2020) 07 NCLT CK 0533

Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 14, 14(4), 17, 17(1)(d), 43(3)National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4

Tribunals and Commissions01 Jul 2020

M/s Baru Mal Vinod Kumar Vs M/s. Amira Pure Foods Pvt. Ltd.

National Company Law Tribunal · (2020) 07 NCLT CK 0534

IBC-Section 9IBBI (LP) Regulation 2016-Regulation 30 (4), 31 (2)

Tribunals and Commissions01 Jul 2020Allowed

Shyam Metalics And Energy Limited Vs Aanchal Ispat Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0152

Insolvency And Bankruptcy Code, 2016 — Section 22, 27

Tribunals and Commissions01 Jul 2020Disposed Of

Commercial Taxes Department Vs Base Corporation Ltd. And Ors

National Company Law Tribunal · (2020) 07 NCLT CK 0151

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7National Company Law Tribunal Rules, 2016 — Rule 11

Tribunals and Commissions01 Jul 2020Disposed Of

Cosmere Technologies Private Limited Vs Registrar Of Companies

National Company Law Tribunal · (2020) 07 NCLT CK 0150

Companies Act, 2013 — Section 92, 137, 248, 252(3), 455(1)

Tribunals and Commissions01 Jul 2020Disposed Of

Hemant Khaitan And Ors Vs Alex Green Energy Private Limited And Ors

National Company Law Tribunal · (2020) 07 NCLT CK 0149

Insolvency And Bankruptcy Code, 2016 — Section 12, 30(6), 60(5)National Company Law Tribunal Rules, 2016 — Rule 11Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 40(C)

Tribunals and Commissions01 Jul 2020Dismissed

Uco Bank Vs Brg Iron And Steel Company Private Limited And Ors

National Company Law Tribunal · (2020) 07 NCLT CK 0148

Insolvency And Bankruptcy Code, 2016 — Section 42, 60(5)National Company Law Tribunal Rules, 2016 — Rule 11

Tribunals and Commissions01 Jul 2020Dismissed

Jm Financial Asset Reconstruction And Ors Vs Salasar Steel And Power Ltd. And Ors

National Company Law Tribunal · (2020) 07 NCLT CK 0147

Insolvency And Bankruptcy Code, 2016 — Section 29(A), 29(A)(b), 60(5)National Company Law Tribunal Rules, 2016 — Rule 11

Tribunals and Commissions01 Jul 2020Disposed Of

Earthin Projects Limited Vs Indu Projects Limited And Ors

National Company Law Tribunal · (2020) 07 NCLT CK 0145

Insolvency And Bankruptcy Code, 2016 — Section 7, 60(5)

Tribunals and Commissions01 Jul 2020Disposed Of

Eversendai Frontiers Private Limited Vs Eversendai Constructions Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0136

Competition Act, 2002 — Section 5, 6Companies Act, 2013 — Section 230, 231, 232, 232(3)(i)

Tribunals and Commissions01 Jul 2020Disposed Of

In Re: Natraj Traders Private Limited Vs

National Company Law Tribunal · (2020) 07 NCLT CK 0135

Companies Act, 2013 — Section 230, 231, 232, 233

Tribunals and Commissions01 Jul 2020Allowed

G. Ramachandran, Resolution Professional Vs Punjab National Bank And Ors

National Company Law Tribunal · (2020) 07 NCLT CK 0134

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 14(4), 17, 17(l)(d), 43(3), 60(5)National Company Law Tribunal Rules, 2016 — Rule 11

Tribunals and Commissions01 Jul 2020Disposed Of

In Re: Surender Devasani, Interim Resolution Professional Vs

National Company Law Tribunal · (2020) 07 NCLT CK 0132

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7, 22, 22(3), 53, 60

Tribunals and Commissions01 Jul 2020Disposed Of

In Re: Indostar Granites Private Limited Vs

National Company Law Tribunal · (2020) 07 NCLT CK 0131

Companies Act, 2013 — Section 230, 231, 232, 233

Tribunals and Commissions01 Jul 2020Allowed

In Re: Dipak Jamanbhai Rachchha Liquidator Of Aarohi Motors Pvt. Ltd Vs

National Company Law Tribunal · (2020) 07 NCLT CK 0130

Insolvency And Bankruptcy Code, 2016 — Section 10, 33, 54, 54(2)Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 45

Tribunals and Commissions01 Jul 2020Allowed

Pioneer Polyleathers Limited Vs Printech Digital Imaging Private Limited

National Company Law Tribunal · (2020) 07 NCLT CK 0128

National Company Law Tribunal Rules, 2016 — Rule 11, 48(2)