Tribunals and CommissionsDivision Bench(2020) 07 NCLT CK 0532

Axis Bank Ltd vs BVM Overseas Ltd

National Company Law Tribunal · Decided on 1 July 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
CP(IB) 79/9/NCLT/AHM/2020

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

2 paragraphs · 31 words

Learned Counsel Mr. Anip Gandhi for Financial Creditor appeared.

He makes statement that matter is settled. He seeks liberty to withdraw the proceedings. Permission is granted. Proceedings stands withdrawn and disposed-off.