Tribunals and CommissionsDivision Bench(2020) 06 NCLT CK 2214

Radhe Glass Works vs Krosyl Pharmaceuticals Pvt Ltd

National Company Law Tribunal · Decided on 30 June 2020

HON’BLE JUDGES
Manorama Kumari, Member Judicial · Chockalingam Thirunavukkarasu, Member Technical
CASE NUMBER
C.P.(I.B) No. 632/NCLT/AHM/2018

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

4 paragraphs · 35 words

ORDER (through video conferencing)

Learned lawyer, Mr. Ishan Shah appeared on behalf of the Petitioner and filed a pursis to withdraw the instant petition.

The permission is granted.

Accordingly, CP(IB) 632/2018 is dismissed as withdrawn.