Tribunals and Commissions07 Jul 2020Disposed Of
S. Hari Prasad And Ors Vs Maharashtra Seamless Limited And Ors
National Company Law Tribunal · (2020) 07 NCLT CK 0097
Insolvency And Bankruptcy Code, 2016 — Section 60(5)
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 834 of 1,018
Tribunals and Commissions07 Jul 2020
In Re: Bank Of India Vs
National Company Law Tribunal · (2020) 07 NCLT CK 0096
Insolvency And Bankruptcy Code, 2016 — Section 7, 22
Tribunals and Commissions07 Jul 2020Disposed Of
In Re: Sumit Binani, Resolution Professional Of Ksk Mahanadi Power Company Limited Vs
National Company Law Tribunal · (2020) 07 NCLT CK 0095
Insolvency And Bankruptcy Code, 2016 — Section 7, 12(2), 12(3)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 40Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) (Third Amendment) Regulations, 2020 — Regulation 40(C)
Tribunals and Commissions07 Jul 2020Disposed Of
Idbi Bank Ltd. Vs V. Mahesh, Liqutator Of Vasan Health Care Pvt. Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0094
Tribunals and Commissions07 Jul 2020Allowed
Haldia Petrochemicals Pvt. Ltd Vs V. Mahesh, Liqutator Of Vasan Health Care Pvt. Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0093
Tribunals and Commissions06 Jul 2020
Cosmo Films Ltd Vs Malpani Polymers Pvt Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0512
Insolvency & Bankruptcy Code-Section 9
Tribunals and Commissions06 Jul 2020
Nandkishore Vishnupant Deshpande & Anr. Vs Kavya Buildcon Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0513
Insolvency & Bankruptcy Code, 2016-Section 12A, 7
Tribunals and Commissions06 Jul 2020
Essel Propack Ltd Vs Daxal Cosmetics Pvt Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0514
Insolvency & Bankruptcy Code-Section 9
Tribunals and Commissions06 Jul 2020Allowed
M/s. Swastik Interchem Pvt. Ltd. Vs M/s. A.M. Vinyl Pvt. Ltd.
National Company Law Tribunal · (2020) 07 NCLT CK 0515
IBC, 2016-Section 9, 33(2), sub-clauses (i), (ii) and (iii) of sub-section (1)(b) of Section 33
Tribunals and Commissions06 Jul 2020Disposed Of
Abinav Shankar Narayan Member Vs Registrar Of Companies, Karnataka
National Company Law Tribunal · (2020) 07 NCLT CK 0109
Companies Act, 2013 — Section 248, 248(1), 248(6), 252(1), 252(3), 455
Tribunals and Commissions06 Jul 2020Disposed Of
In Re: Sanjay Kumar Mishra And Ors Vs
National Company Law Tribunal · (2020) 07 NCLT CK 0108
Insolvency And Bankruptcy Code, 2016 — Section 7, 12, 12(2), 60(5)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations 2016 — Regulation 40(C)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) (Third Amendment) Regulations, 2020 — Regulation 40(C)
Tribunals and Commissions06 Jul 2020Disposed Of
Kdc Securities Private Limited Vs Roc, Mumbai
National Company Law Tribunal · (2020) 07 NCLT CK 0107
Companies Act, 2013 — Section 252
Tribunals and Commissions06 Jul 2020Dismissed
Indiabulls Housing Finance Limited And Ors Vs Mantri Developers Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0106
Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 60(5)National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions06 Jul 2020Disposed Of
Tata Capital Financial Services Limited Vs Ind-Barath Energy (Utkal) Ltd. And Ors
National Company Law Tribunal · (2020) 07 NCLT CK 0105
Code Of Civil Procedure, 1908 — Section 11Insolvency And Bankruptcy Code, 2016 — Section 5(13), 14(l)(d)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 31, 31(b)
Tribunals and Commissions06 Jul 2020Dismissed
Indiabulls Commercial Credit Limited And Ors Vs Mantri Developers Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0104
Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 60(5)National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions06 Jul 2020Disposed Of
Agx Retail Solutions Private Limited Vs Weworklndia Management Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0103
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions06 Jul 2020Dismissed
Donear Industries Limited Vs Inmark Retail Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0102
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 9
Tribunals and Commissions06 Jul 2020Allowed
Formica Laminates (India) Pvt. Ltd Vs Pe El Asia Trading Pvt. Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0101
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 9National Company Law Tribunal Rules, 2016 — Rule 11, 34, 48(2)
Tribunals and Commissions06 Jul 2020Dismissed
Prime Assetsource Pvt. Ltd Vs Bodysculpt Healthclub Pvt. Ltd
National Company Law Tribunal · (2020) 07 NCLT CK 0100
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 4, 5, 6, 7, 8, 9, 9(5), 9(6), 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 51, 52, 53, 54, 55, 56, 57, 58, 59, 60, 61, 62, 63, 64, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77Negotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions06 Jul 2020Dismissed
Digital Waves International Pvt. Ltd Vs Aria Brew And Dine Private Limited
National Company Law Tribunal · (2020) 07 NCLT CK 0099
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 4, 5, 6, 7, 8, 9, 9(5), 9(6), 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 51, 52, 53, 54, 55, 56, 57, 58, 59, 60, 61, 62, 63, 64, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77Negotiable Instruments Act, 1881 — Section 138