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Judgment
4 paragraphs · 53 words
Learned Counsel Mr. Rohan Luv Kumar appeared for the Operational Creditor.
Learned Counsel Mr. Ashish Doshi appeared for the Corporate Debtor.
Learned Counsel for the Operational Creditor makes statement that he has received entire claimed amount and he seeks permission to withdraw the matter.
Permission is granted. Matter stands disposed of as withdrawn.