COURT ARCHIVE

National Company Law Tribunal judgments

20,341 judgments · page 780 of 1,018

Tribunals and Commissions15 Dec 2020

30125513ce6295823b9bf1b07a30640c

National Company Law Tribunal · (2020) 12 NCLT CK 0640

Insolvency and Bankruptcy Code, 2016-Section 33(2), 7, 29, 30(6), 33(1)(a)(i)(ii)(iii), 14, 52, 35 to 50, 52 to 54, Chapter III of Part IIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Debtor) Regulations, 2016-Regulation 6 (1)IBBI (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 36

Tribunals and Commissions15 Dec 2020

32e4e219c446094bc5e99c3af9ca7235

National Company Law Tribunal · (2020) 12 NCLT CK 0641

Insolvency and Bankruptcy Code, 2016-Section 12AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30ANCLT Rules, 2016-Rule 11

Tribunals and Commissions15 Dec 2020

State Bank Of India Vs Saber Papers Limited

National Company Law Tribunal · (2020) 12 NCLT CK 0642

Insolvency and Bankruptcy Code, 2016-Section 7, 12, 19, 30(6), 31, 33, 33(1), 33(2), 33(5), 34(1), 52, 56Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35, 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2A, 4, 4(2), 4(2)(b), 12, 12(3), 13, 15

Tribunals and Commissions15 Dec 2020

S Z Deshmukh & Co. Vs VOVL Limited

National Company Law Tribunal · (2020) 12 NCLT CK 0574

Insolvency and Bankruptcy Code, 2016-Sections 17, 18, 19, 19(2), 29, 60(5), 70Companies Act, 2013-Section 425CIRP Regulations-Regulation 36, 40B

Tribunals and Commissions15 Dec 2020Dismissed

S.C.S.L. Buildwell Pvt Ltd Vs Palo Infrastructure & Developers Pvt Ltd

National Company Law Tribunal · (2020) 12 NCLT CK 0490

Insolvency & Bankruptcy Code, 2016-Section 7

Tribunals and Commissions15 Dec 2020

Brown Multiwall Paper Bags Limited Vs Registrar Of Companies For Delhi

National Company Law Tribunal · (2020) 12 NCLT CK 0491

Insolvency and Bankruptcy Code, 2016-Section 12A, 60(5), 10, 14, 14(1)(a), 238Companies Act, 2013-Sections 252IBBI (IRP for CP) Regulations, 2016-Regulation 30A

Tribunals and Commissions15 Dec 2020Allowed

Blend Colours Pvt.Ltd. Vs Vast Industries Pvt.Ltd.

National Company Law Tribunal · (2020) 12 NCLT CK 0492

Insolvency and Bankruptcy Code, 2016-Section 9, 33(1), 33(2), 34(1), 52IBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)

Tribunals and Commissions15 Dec 2020

State Bank Of India Vs Saber Paper Boards Private Limited

National Company Law Tribunal · (2020) 12 NCLT CK 0493

Insolvency and Bankruptcy Code, 2016-Section 7, 19, 33, 33(2), 33(5), 34(1), 52Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35, 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2A, 4, 4(2), 4(2)(b), 12, 12(3), 13, 15, 32

Tribunals and Commissions15 Dec 2020

M/s. Astec Lifesciences Limited Vs M/s Advance Nath Agri Chemicals Private Limited

National Company Law Tribunal · (2020) 12 NCLT CK 0494

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 13(1)(b), 13(1)(c), 14, 14(1), 15, 17, 18, 20 & 21, 19, 31(1), 33Negotiable Instrument Act-Section 138Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002

Tribunals and Commissions15 Dec 2020

State Bank Of India Vs Castex Technologies Ltd.

National Company Law Tribunal · (2020) 12 NCLT CK 0486

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 29A, 30, 30(2), 30(2)(b), 30(2)(d), 30(2)(e), 30(2)(f), 30(6), 31, 31(1), 31(3)(b), 31(4), 32A, 43, 45, 53, 53(1), 60(5)Insolvency and Bankruptcy Code (Application to Adjudicating Authority) Rules 2016-Rule 4Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35A, 36B(4A), 38, 39, 39(4)

Tribunals and Commissions15 Dec 2020

Ultratech Cement Ltd. Vs Kale Infra Projects Pvt. Ltd.

National Company Law Tribunal · (2020) 12 NCLT CK 0495

Insolvency and Bankruptcy Code, 2016-Section 9, 33(1), 33(1)(a), 34(1), 52IBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)IBBI (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)

Tribunals and Commissions15 Dec 2020

Edelweiss Rural & Corporate Services Ltd Vs E Complex Pvt Ltd

National Company Law Tribunal · (2020) 12 NCLT CK 0496

Insolvency and Bankruptcy Code, 2016-Section 7, 9

Tribunals and Commissions15 Dec 2020

Committee Of Creditors Of Vaman Textiles Pvt Ltd Vs Mr. Ashish Shah IRP Of Vaman Textiles Pvt Ltd

National Company Law Tribunal · (2020) 12 NCLT CK 0497

IBC-Section 22(3)

Tribunals and Commissions15 Dec 2020Allowed

Bank Of India Vs Sanghavi Exports International Pvt Ltd

National Company Law Tribunal · (2020) 12 NCLT CK 0498

Insolvency and Bankruptcy Code, 2016-Section 7, 33(1), 34(1), 52IBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)

Tribunals and Commissions15 Dec 2020

AGL Ceramic World Vs Gajanand Corporation Pvt Ltd

National Company Law Tribunal · (2020) 12 NCLT CK 0499

Insolvency and Bankruptcy Code, 2016-Section 9

Tribunals and Commissions15 Dec 2020

Patrimoine Expo Private Limited & Anr. Vs Reliance Communication Infrastructure Limited & Ors.

National Company Law Tribunal · (2020) 12 NCLT CK 0500

Insolvency and Bankruptcy Code, 2016-Section 60(5), 14, 14(1)(b), 28, 61, 62, 63, 64, 18(f), 231, 238

Tribunals and Commissions15 Dec 2020Allowed

Bank Of India Vs Sahyadri Agro Industries & Foods Private Limited

National Company Law Tribunal · (2020) 12 NCLT CK 0501

Insolvency and Bankruptcy Code, 2016-Section 7, 33, 33(1), 33(1)(a), 34(1), 52IBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 27, 36(1)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)

Tribunals and Commissions15 Dec 2020Allowed

Balaji Coal Pvt Ltd Vs Swastik Coal Corporation Pvt Ltd

National Company Law Tribunal · (2020) 12 NCLT CK 0502

Insolvency and Bankruptcy Code, 2016-Section 7, 13(1)(c), 13, 14, 15, 17, 18, 19, 20 & 21, Sub-Section (1) of Section 31, 33, 238SARFAESI Act, 2002RDB Act

Tribunals and Commissions15 Dec 2020

Oriental Bank of Commerce Vs Lotus Auto Engineering Ltd & Ors.

National Company Law Tribunal · (2020) 12 NCLT CK 0503

Insolvency & Bankruptcy Code, 2016-Section 7

Tribunals and Commissions15 Dec 2020

Parmod Sharma Vs Emsons Organics Limited

National Company Law Tribunal · (2020) 12 NCLT CK 0487

Insolvency and Bankruptcy Code, 2016-Section 33(1) & (2), 9, 33(2), 34(1), 33, 33(5), 52, 19, Chapter IIIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Rule 4, Regulation 4(2), 4(2)(b), 32A(3), 12, 12(3), 13, 15