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National Company Law Tribunal judgments

20,341 judgments · page 761 of 1,018

Tribunals and Commissions22 Mar 2021Allowed

M/s. Shree Printwell Offset Pvt. Ltd. Vs M/s. Deco Mica Ltd.

National Company Law Tribunal · (2021) 03 NCLT CK 0527

Insolvency & Bankruptcy Code, 2016-Section 4, 7, 7(1), 7(4), 7(5), 8, 8(1), 8(2), 8(2)(a), 8(2)(b), 9, 9(1), 9(2), 9(3), 9(5), 9(5)(i)(b), 9(5)(i)(c), 9(5)(i)(d), 9(5)(ii)(a), 9(5)(ii)(b), 9(5)(ii)(c), 9(5)(ii)(d), 9(5)(ii)(e), 13(1)(b), 13(1)(c), 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33, 61, 62, 64Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6, 6(2)NCLT Rules, 2016-Rule 11
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Tribunals and Commissions22 Mar 2021

M/s. P. Saravana Kumar Vs M/s. Weewinn Tex Processorr (India) Private Limited

National Company Law Tribunal · (2021) 03 NCLT CK 0530

IBC, 2016-Section 4, 7, 9, 9(5), 10, 10A, 13(2), 14(1), 14(2), 14(2A), 14(3), 14(4), 15, 17, 18, 19, 20, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Section 9 Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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Tribunals and Commissions22 Mar 2021

Corporation Bank Vs Amintha Infrastructure Private Limited

National Company Law Tribunal · (2021) 03 NCLT CK 0531

Insolvency and Bankruptcy Code 2016-Section 7, 14, 21(2), 29A, 30(1), 30(2), 30(2)(3), 30(4), 31(1), 43, 45, 50, 66Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 35, 35A, sub-regulation (4A) of regulation 36B, 38(1), 38(1A), 38(1B), 38(2), 38(2)(a), 39(4), 39CI&B (AAA) Rules, 2016-Rule 4
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Tribunals and Commissions19 Mar 2021Allowed

Thauvai Ramachandran Ravichandran (IRP) M/s Kiran Global Chems Ltd

National Company Law Tribunal · (2021) 03 NCLT CK 0536

Insolvency and Bankruptcy Code, 2016-Section 12A, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A, 30A (1)(a), 30A (2) sub section (a), 30A sub section (3), 30 A (6)
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