Tribunals and CommissionsDivision Bench(2021) 03 NCLT CK 0534

Pnb Housing Finance Ltd vs Mahidhara Projects Pvt Ltd

National Company Law Tribunal · Decided on 19 March 2021

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Dr. Binod Kumar Sinha, Member (Technical)
CASE NUMBER
CP(IB) No.34/7/HDB/2020

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Judgment

5 paragraphs · 37 words

ORDER

Learned counsel for the Financial Creditor appeared.

He states that the matter is settled and seeks liberty to withdraw the instant Application.

Permissions is granted.

In view of the above, matter stands withdrawn and disposed of.