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National Company Law Tribunal judgments

20,341 judgments · page 760 of 1,018

Tribunals and Commissions25 Mar 2021Allowed

Amod Stampings Private Limited Vs Trans-Fab Power India Private Limited

National Company Law Tribunal · (2021) 03 NCLT CK 0044

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 37, 38, 38(1A), 38(1B), 38(1)(a), 38(1)(b), 38(2), 38(3), 39, 39(4)Insolvency And Bankruptcy Code, 2016 — Section 9, 14, 29A, 30(2), 30(2)(f), 30(4), 30(6), 31, 32, 61(3)
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Tribunals and Commissions25 Mar 2021Allowed

Anil Goel, Resolution Professional Vs Amar Remedies Limited

National Company Law Tribunal · (2021) 03 NCLT CK 0036

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 37, 38, 38(1A), 38(1B), 38(1)(a), 38(1)(b), 38(2), 38(3), 39, 39(4) Insolvency And Bankruptcy Code, 2016 — Section 14, 10, 29A, 30(2), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 30(4), 30(6), 31, 32, 53, 61(3)
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Tribunals and Commissions24 Mar 2021Allowed

Chaitanya Bhavanishanker Paneri Vs Nutec Infotech Pvt. Ltd.

National Company Law Tribunal · (2021) 03 NCLT CK 0515

Insolvency & Bankruptcy Code, 2016-Section 8, 9, 13(1)(b), 13(1)(c), 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Income Tax Act, 1961Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions24 Mar 2021Allowed

ICICI Bank Limited Vs Narayani Steels Limited

National Company Law Tribunal · (2021) 03 NCLT CK 0480

Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Disaster Management Act, 2005-Section 69, 10
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Tribunals and Commissions23 Mar 2021Allowed

Fine Product Enterprises Vs M/s. Forza Castings Private Limited

National Company Law Tribunal · (2021) 03 NCLT CK 0519

Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2), 14(2A), 14(3), 14(4), 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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