Tribunals and Commissions24 Sept 2021
Mahalakshmi Alloys and Metals Pvt Ltd Vs Buildmate Projects Pvt Ltd
National Company Law Tribunal · (2021) 09 NCLT CK 0556
I&B Code, 2016-Section 9, 12A
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 733 of 1,018
Tribunals and Commissions24 Sept 2021
M/s J. Kumar Infraprojects Limited Vs Pragmatic Infrastructure Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0557
Insolvency and Bankruptcy Code, 2016-Section 9Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Limitation Act-Section 18
Tribunals and Commissions24 Sept 2021
Rajesh Madhukar Sawant Vs Rolta Bi And Big Data Analytics Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0558
Insolvency and Bankruptcy Code, 2016-Section 9Income Tax Act, 1961
Tribunals and Commissions24 Sept 2021
Admiral Logistics Zambia Ltd. Vs Glint Cosmetics Pvt. Ltd.
National Company Law Tribunal · (2021) 09 NCLT CK 0559
Insolvency and Bankruptcy Code, 2016-Section 9, 13, 14(1), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6
Tribunals and Commissions23 Sept 2021
M/s Star Thermal Private Limited Vs M/s Lanco Amarkantak Power Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0560
Insolvency and Bankruptcy Code, 2016-Section 12A, 12(2), 12(3) second provisoInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36A(6), 30A, 40
Tribunals and Commissions23 Sept 2021Allowed
State Bank Of India Vs Chadalavada Infratech Ltd
National Company Law Tribunal · (2021) 09 NCLT CK 0561
State Bank of India Act, 1955Companies Act, 1956SARFAESI Act, 2002-Section 13(2)
Tribunals and Commissions23 Sept 2021
UCO Bank Vs Vinod Kumar Mittal
National Company Law Tribunal · (2021) 09 NCLT CK 0562
Insolvency and Bankruptcy Code, 2016-Section 95(1), 96(1)(a), 97, 99, 99(7)Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtor) Rules, 2019-Rule 7(1), 7(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019-Regulation 4(1), 4(2)
Tribunals and Commissions23 Sept 2021
Benteler Trading Internation GmbH Vs ARK Industries Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0563
Insolvency & Bankruptcy Code, 2016-Section 9, 8, 14, 31, 33, 13Maharashtra Stamp Act-Section 18German Civil Code (BGB)-Sec.781
Tribunals and Commissions23 Sept 2021Allowed
M/s. SREI Equipment Finance Limited Vs M/s. VIOM Infra Ventures Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0564
Insolvency and Bankruptcy Code, 2016-Section 7, 13(2), 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Bankers' Books Evidence Act, 1891-Section 2, 2A
Tribunals and Commissions23 Sept 2021
The Cosmos Co-operative Bank Ltd. Vs Brainer Impex Ltd.
National Company Law Tribunal · (2021) 09 NCLT CK 0565
Insolvency and Bankruptcy Code, 2016-Section 33, 33(1), 33(2), 7, 34(1), 52, Chapter IIIInsolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions23 Sept 2021
IDBI Bank Ltd. Vs Hasti Mal Kachhara
National Company Law Tribunal · (2021) 09 NCLT CK 0566
Insolvency and Bankruptcy Code, 2016-Section 60 (5), 18IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 14
Tribunals and Commissions23 Sept 2021
Aviaxpert Pvt. Ltd. Vs Sovika Aviation Services Pvt. Ltd.
National Company Law Tribunal · (2021) 09 NCLT CK 0567
Insolvency and Bankruptcy Code, 2016-Section 9, 12A
Tribunals and Commissions23 Sept 2021
M/s Riddhi Siddhi Gluco Biols Limited Vs Mr. Sumit Binani & Anr.
National Company Law Tribunal · (2021) 09 NCLT CK 0568
Insolvency and Bankruptcy Code, 2016-Section 25(2)(h)CIRP Regulations-Regulation 36A, 36A(3), 36A(6), 36A(8), 36A(12)
Tribunals and Commissions23 Sept 2021
Contemporary Brokers Private Limited & Anr. Vs Williamson Magor And Co. Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0569
IBC-Section 7
Tribunals and Commissions23 Sept 2021
Dinesh Gupta Vs Rolta India Ltd
National Company Law Tribunal · (2021) 09 NCLT CK 0570
Insolvency & Bankruptcy Code, 2016-Section 9, Sec. 12ANCLT Rules-Rule 11
Tribunals and Commissions23 Sept 2021
Shashikant Shivaji Mane Vs Rolta BI & Big Data Analytics Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0334
Insolvency & Bankruptcy Code, 2016-Section 9
Tribunals and Commissions23 Sept 2021
UCO Bank Vs Pramod Kumar Mittal
National Company Law Tribunal · (2021) 09 NCLT CK 0325
Insolvency and Bankruptcy Code, 2016-Section 95(1), 96(1)(a), 97, 99Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtor) Rules, 2019-Rule 7(1), 7(2)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019-Regulation 4(1), 4(2)
Tribunals and Commissions23 Sept 2021
Mr. Pradeep Suresh Kalbhor Vs M/s Sai Agro (India) Chemicals & Ors.
National Company Law Tribunal · (2021) 09 NCLT CK 0571
Insolvency and Bankruptcy Code, 2016-Section 33(3), 33(4), 7, 32AIndian Partnership Act, 1932Companies Act, 1956
Tribunals and Commissions23 Sept 2021
Pankaj Sham Joshi Vs Sunita Poddar & Ors.
National Company Law Tribunal · (2021) 09 NCLT CK 0572
Insolvency and Bankruptcy Code, 2016-Section 43(1), 44, 43, 44(1)(d), 43(2)(b), 43(4)(a), 43(3), 7, 5(24), 53CIRP Regulations-Regulation 35A, 35(A)(3)
Tribunals and Commissions23 Sept 2021
Macrotech Developers Limited Vs Bellissimo Estate Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0062