Tribunals and Commissions06 Jul 2022
American Express Banking Corp Vs J.M.L. Marketings Pvt Ltd
National Company Law Tribunal · (2022) 07 NCLT CK 0402
IBC, 2016-Section 7, 22(3)(b)
COURT ARCHIVE
National Company Law Tribunal judgments
20,331 judgments · page 612 of 1,017
Tribunals and Commissions06 Jul 2022
Prayag Polytech Pvt Ltd Vs Avon Moldplast Ltd
National Company Law Tribunal · (2022) 07 NCLT CK 0367
IBC-Section 9, 12A, 14
Tribunals and Commissions06 Jul 2022Allowed
Mr. Kailash T Shah
National Company Law Tribunal · (2022) 07 NCLT CK 0604
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 21, 33(1), 33(2), 33(5), 33(7), 34(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 36AInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 13, 32 clause (e)
Tribunals and Commissions06 Jul 2022
Embee Software Pvt Ltd Vs Spartainfotech Solutions Pvt Ltd
National Company Law Tribunal · (2022) 07 NCLT CK 0370
IBC-Section 9, 22(3)(a)
Tribunals and Commissions06 Jul 2022
Wind World (India) Ltd Vs Principal Chief Conservator of Forests & Ors
National Company Law Tribunal · (2022) 07 NCLT CK 0605
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 14(1), 14(4), 25(1), 60(5)National Company Law Tribunal Rules, 2016-Rule 11Forest (Conservation) Act, 1980
Tribunals and Commissions06 Jul 2022Dismissed
Niraj Kumar Agarwal Vs Mudit Poddar & Anr.
National Company Law Tribunal · (2022) 07 NCLT CK 0373
Insolvency and Bankruptcy Code, 2016-Section 19(2), 19(3), 43, 66, 5(24), 53NCLT Rules, 2016-Rule 11
Tribunals and Commissions06 Jul 2022
Kaur Sain Ved Parkash Vs Amarprakash Rice Exports Pvt. Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0339
IBC, 2016-Section 9
Tribunals and Commissions06 Jul 2022Dismissed
Rahul Maroo Vs Bruck Pharma Private Limited
National Company Law Tribunal · (2022) 07 NCLT CK 0294
Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 5(8)(f), 5(8)(a) to (i)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Bengal Money Lender's Act, 1940
Tribunals and Commissions06 Jul 2022Allowed
IL & FS Financial Services Ltd Vs G.C Property Private Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0606
Insolvency and Bankruptcy Code, 2016-Section 7, 33, 33(2), 34(1), 52IBBI (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)
Tribunals and Commissions06 Jul 2022
Aneja Food Products Private Limited
National Company Law Tribunal · (2022) 07 NCLT CK 0299
Insolvency & Bankruptcy Code, 2016-Section 59, 59(3)(a), 59(3)(c)Companies Act, 1956Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 38(3), 14
Tribunals and Commissions06 Jul 2022
Shri Ram Moorti Mishra Vs Shri Abhilash Lal (Resolution Professional)
National Company Law Tribunal · (2022) 07 NCLT CK 0353
Insolvency and Bankruptcy Code, 2016-Section 60(5), 30(6), 31(1)NCLT Rules, 2017-Rule 11
Tribunals and Commissions06 Jul 2022
Kanta Mishra Vs Shri Abhilash Lal
National Company Law Tribunal · (2022) 07 NCLT CK 0306
Insolvency and Bankruptcy Code, 2016-Section 60(5)NCLT Rules, 2016-Rule 11Finance Act, 1994
Tribunals and Commissions06 Jul 2022
Flsmith Private Limited Vs Jhabua Power Limited
National Company Law Tribunal · (2022) 07 NCLT CK 0369
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 25(2)(h), 30, 30(2), 30(6), 31, 31(1), 31(4), 32A, 53Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36A(1), 38, 39, 39(4)Income-tax Act, 1961-Section 115JB, Chapter XVII-B
Tribunals and Commissions06 Jul 2022
M/s Intec Capital Ltd Vs M/s Delco Infrastructure Projects Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0607
IBC, 2016-Section 7
Tribunals and Commissions06 Jul 2022
IFCI Ltd. Vs Anil Mega Food Park Pvt. Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0608
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(4), 30(6), 31(1), 31(2), 31(3), 31(4), 60(5)NCLT, 2016-Rule 11Competition Act, 2002-Section 5
Tribunals and Commissions06 Jul 2022
M/s. ISGEC Heavy Engineering Ltd. Vs M/s. Mysore Sugar Company Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0609
I&B Code, 2016-Section 9, 12AI&B Code (Corporate Insolvency Resolution Process) Regulation, 2016-Regulation 30A(1)(A)
Tribunals and Commissions06 Jul 2022
Bank of Baroda Vs Mr. Sameer Khanna
National Company Law Tribunal · (2022) 07 NCLT CK 0610
Insolvency & Bankruptcy Code (IBC), 2016-Section 95(1), 60(5), 99NCLT Rules, 2016-Rule 11
Tribunals and Commissions06 Jul 2022Allowed
M/s. Bright Cove Goods Vs M/s. Adjoin Dream Projects & Agro Pvt. Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0611
IBC, 2016-Section 9, 12A
Tribunals and Commissions06 Jul 2022
Rajesh Gupta Vs Sri Abilash Lal
National Company Law Tribunal · (2022) 07 NCLT CK 0308
Insolvency and Bankruptcy Code, 2016-Section 60(5)NCLT Rules, 2016-Rule 11M.S.M.E Act, 2006-Section 16
Tribunals and Commissions06 Jul 2022
Dharam Pal Pawan Kumar Vs Amarprakash Rice Exports Pvt. Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0612
IBC, 2016-Section 9