Tribunals and Commissions08 Jul 2022
M/s. SMS Foundation & Investment LLP Vs M/s. Harsha Exito Engineering Pvt. Ltd
National Company Law Tribunal · (2022) 07 NCLT CK 0410
IBC, 2016-Section 65Company's Act 2013-Section 59
COURT ARCHIVE
National Company Law Tribunal judgments
20,331 judgments · page 610 of 1,017
Tribunals and Commissions08 Jul 2022
Dr.K.V.Srinivas Vs K. Premsagar Rao
National Company Law Tribunal · (2022) 07 NCLT CK 0583
Insolvency and Bankruptcy Code, 2016-Section 33(3)(b), 33(3), 33, 31, 34(1), 34(2), 34(3), 34(4), 34(5), 34(6), 34(8), 34(9), 30(2), 30(4), 19, 53, 14, 52, 35 to 50, 52 to 54IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36B(4A), 36(4A)IBBI (Liquidation Process) Regulations, 2016-Regulation 12
Tribunals and Commissions08 Jul 2022
Kulwinder Singh Makhni Vs Sanjay Kumar Aggarwal
National Company Law Tribunal · (2022) 07 NCLT CK 0357
Insolvency and Bankruptcy Code, 2016-Section 60(5), 31-A(1)IBBI (Liquidation Process) Regulations, 2016-Regulation 31A, 31A(1), 31A(5), 31-A(1), 31-A(5), 32, 35IBBI (Insolvency Professionals) Regulations, 2016-Regulation 7(2)(h), paragraph 21 of First Schedule
Tribunals and Commissions08 Jul 2022
State Bank Of India Vs Dinesh Soin
National Company Law Tribunal · (2022) 07 NCLT CK 0365
IBC 2016-Section 95, 99
Tribunals and Commissions08 Jul 2022
Madan Gopal Azad, PG, Ria Construction Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0377
IBC 2016-Section 94, 99
Tribunals and Commissions08 Jul 2022
Union Bank Of India Vs Phadnis Resorts And Spa India Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0584
Insolvency and Bankruptcy Code, 2016-Section 60(5), 31(1), 30(2)National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions08 Jul 2022
State Bank Of India Vs Satish Kumar Soin
National Company Law Tribunal · (2022) 07 NCLT CK 0350
IBC, 2016-Section 95, 99
Tribunals and Commissions08 Jul 2022
M/s. Five Ess Precision Components Private Limited Vs M/s. Hema Automotive Private Limited
National Company Law Tribunal · (2022) 07 NCLT CK 0585
Insolvency and Bankruptcy Code, 2016-Section 9, 9 (3) (b), 13(2), 14, 14 (1) (a), (b), (c) & (d), 14 (3) (b), 15, 17, 18, 19, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority), Rules, 2016-Rule 6Insolvency and Bankruptcy Code (Amendment) Act, 2018
Tribunals and Commissions08 Jul 2022
M/s Footwear (Klick) India Pvt. Ltd. Vs M/s Prayag Polytech Pvt. Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0586
IBC, 2016-Section 7NCLT Rules, 2016-Rule 11
Tribunals and Commissions08 Jul 2022Dismissed
Vyankatesh Construction Vs Orchid Housing Infra LLP
National Company Law Tribunal · (2022) 07 NCLT CK 0587
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 5(20)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Indian Partnership Act, 1932-Section 69, 69(1), 69(2), 69(3)
Tribunals and Commissions08 Jul 2022
Sneh Lata Azad
National Company Law Tribunal · (2022) 07 NCLT CK 0352
IBC 2016-Section 94, 99
Tribunals and Commissions08 Jul 2022
Beacon Trusteeship Limited Vs Modella Textile Industries Limited
National Company Law Tribunal · (2022) 07 NCLT CK 0588
Insolvency and Bankruptcy Code, 2016-Section 7, 21(6A)
Tribunals and Commissions08 Jul 2022
M/s.Sarwottam Ispat Limited Vs K. Premsagar Rao & Anr.
National Company Law Tribunal · (2022) 07 NCLT CK 0589
Insolvency and Bankruptcy Code, 2016-Section 60(5)NCLT Rules, 2016-Rule 8, 11 & 32
Tribunals and Commissions08 Jul 2022
K. Premsagar Rao Vs Dr. K.V. Srinivas
National Company Law Tribunal · (2022) 07 NCLT CK 0590
Insolvency and Bankruptcy Code, 2016-Section 60(5), 33NCLT Rules, 2016-Rule 11, 153
Tribunals and Commissions08 Jul 2022Allowed
M/s Minda Industries Ltd. Vs M/s Unicast Autotech Pvt. Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0591
Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 5(21), 3(12), 7(3)(b), 7(5)(a), 13(2), 14, 14(1)(a), (b), (c) & (d), 14(3)(b), 15, 17, 18, 19, 20 & 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)Insolvency and Bankruptcy Code (Amendment) Act, 2018
Tribunals and Commissions08 Jul 2022
Antelec Limited Vs Rajesh Business & Leisure Hotels Pvt. Ltd.
National Company Law Tribunal · (2022) 07 NCLT CK 0592
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions08 Jul 2022Allowed
Topaki Media Private Limited Vs Planet Mobiles Private Limited
National Company Law Tribunal · (2022) 07 NCLT CK 0593
Insolvency and Bankruptcy Code, 2016-Section 7, 9, 13, 14, 31, 33, 59Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions08 Jul 2022Allowed
Shri Vardhman Rice Mills Private Limited Vs M/s J J Solvex Private Limited
National Company Law Tribunal · (2022) 07 NCLT CK 0307
Insolvency and Bankruptcy Code, 2016-Section 9, 14, 15, 18, 21, 21(2), 25(2)(h), 29A, 30(1), 30(2), 30(4), 30(6), 31, 31(1), 31(3), 32A, 43, 45, 49, 50, 53, 61, 62, 66, 68, 70, 71, 72, 73, 74Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 13, 17, 17(3), 35, 35A, 36A, 36A(10), 36A(12), 36B, 36B(4A), 38(1), 38(1A), 38(1B), 39, 39(4), 39C, 39D, 40CInsolvency and Bankruptcy Code (Amendment) Act, 2019
Tribunals and Commissions08 Jul 2022Allowed
Mr. Srinivas Gudla Rao Vs Mr. Sriramineni Chandraprakash & Ors.
National Company Law Tribunal · (2022) 07 NCLT CK 0594
Insolvency and Bankruptcy Code, 2016-Section 19(2), 60(5)NCLT Rules, 2016-Rule 11
Tribunals and Commissions08 Jul 2022
M/s. Implenia Services and Solutions Private Limited Vs M/s. Glance Investments (India) Private Limited
National Company Law Tribunal · (2022) 07 NCLT CK 0595
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Securitization and Reconstruction of Finan... [name truncated in the document]