CourtKutchehry.com

COURT ARCHIVE

National Company Law Tribunal judgments

20,322 judgments · page 542 of 1,017

Tribunals and Commissions03 Jan 2023Disposed Of

Beni Gopal Singh Vs EMC Limited

National Company Law Tribunal · (2023) 01 NCLT CK 0013

Insolvency and Bankruptcy Code, 2016 — Section 60(5)National Company Law Tribunal Rules, 2016 — Rule 11
Read judgment
Tribunals and Commissions02 Jan 2023

Phoenix Arc Pvt Ltd Vs Ajanta Paper & General Products Ltd & Ors.

National Company Law Tribunal · (2023) 01 NCLT CK 0581

Insolvency and Bankruptcy Code, 2016-Section 7, 14, 33(2), 33(3), 34(1), 52, Chapter IIIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons), 2016-Regulation 39BInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)
Read judgment
Tribunals and Commissions02 Jan 2023Disposed Of

Bank of India Vs Future Retail Limited

National Company Law Tribunal · (2023) 01 NCLT CK 0003

Insolvency and Bankruptcy Code, 2016 — Section 7National Company Law Tribunal Rules, 2016 — Rule 11
Read judgment
Tribunals and Commissions30 Dec 2022Disposed Of

Avaani Oxford Owners Association Vs Oxford Facilities Management

National Company Law Tribunal · (2022) 12 NCLT CK 0272

Insolvency and Bankruptcy Code, 2016-Section 7, 15, 33, 33(1)(a), 33(1)(b)(iii), 33(2), 33(5), 33(7), 34(1), 34(2), 34(4)(c), 52, Chapter IIIIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(2)(b)(iii)Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2019-Regulation 7A
Read judgment