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Judgment
4 paragraphs · 64 words
ORDER
Mr. Amit Kumar Singh, counsel for the Operational Creditor and Ms. Sushma Yadav, counsel for the Respondent are present through virtual hearing.
C.P.(IB)-1327/MB/2022
Mr. Amit Kumar Singh, Ld. Counsel appearing for the Operational Creditor sought oral permission to withdraw the above Company Petition since it was settled between the parties. Permission is granted. Accordingly, the above Company Petition is disposed of as withdrawn.
