Tribunals and Commissions07 Feb 2023
Sandeep Tripathi Vs Hyper Techno Buildmart Pvt. Ltd. & Ors.
National Company Law Tribunal · (2023) 02 NCLT CK 3206
IBC, 2016-Section 7
COURT ARCHIVE
National Company Law Tribunal judgments
20,322 judgments · page 517 of 1,017
Tribunals and Commissions07 Feb 2023Allowed
Canara Bank Vs M/s Rattan Poultries Pvt Ltd.
National Company Law Tribunal · (2023) 02 NCLT CK 3218
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 7(5), 16(5), 17, 18, 13(1)(b), 15, 14(1), 14(3), 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
Tribunals and Commissions07 Feb 2023
BDR Builders and Developers Pvt. Ltd Vs Shilpi Cable Pvt. Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3229
Insolvency & Bankruptcy Code, 2016-Section 7
Tribunals and Commissions07 Feb 2023
M/s. Natraaj Transport Vs M/s. TRN Energy Pvt. Ltd.
National Company Law Tribunal · (2023) 02 NCLT CK 3254
NCLT Rules, 2016-Rule 11IBC-Section 9, 7
Tribunals and Commissions07 Feb 2023Allowed
State Bank Of India Vs Shreebhav Polyknits Pvt. Ltd.
National Company Law Tribunal · (2023) 02 NCLT CK 3267
Insolvency and Bankruptcy Code, 2016-Section 7, 12, 14, 21(2), 29A, 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 30(6), 31, 31(1), 43, 53, 66Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36B(4A), 37, 38, 38(1)(a), 38(1)(b), 38(1A), 38(1B), 38(2)(a), 38(2)(b), 38(2)(c), 38(2)(d), 38(3), 39(4)
Tribunals and Commissions07 Feb 2023Dismissed
M/s S.S. Engineers Vs Mr. Nitesh Kumar More, Interim Resolution Professional
National Company Law Tribunal · (2023) 02 NCLT CK 3302
National Company Law Tribunal Rules, 2016-Rule 11, 49, 49(2)
Tribunals and Commissions07 Feb 2023Dismissed
Sudarshan Chemical Industries Ltd. Vs Prayag Polytech Pvt. Ltd.
National Company Law Tribunal · (2023) 02 NCLT CK 3305
IBC, 2016-Section 9IBC (Application to Adjudicating Authority) Rules, 2016-Rule 8, 6
Tribunals and Commissions07 Feb 2023Disposed Of
Mrs. Rajalakshmi Vardarajan Vs M/s. Supreme Coated Board Mills Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3308
Insolvency and Bankruptcy Code, 2016-Section 12, 14, 21, 30(6), 31, 33, 33(1)(a), 33(2), 33(5), 33(7), 34, 35(1), 56, 60(5)National Company Law Tribunal Rules, 2016-Rule 11, 32Insolvency and Bankruptcy Board of India (IRP for CP) Regulations, 2016
Tribunals and Commissions07 Feb 2023
VS and B Containers LLC Vs Opal Asia Line India Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3335
Insolvency and Bankruptcy Code, 2016-Section 9, 12AInsolvency and Bankruptcy Board of India (Insolvency Process for Corporate Persons) Regulations, 2016-Regulation 30(A)
Tribunals and Commissions07 Feb 2023Disposed Of
JM Financial Asset Reconstruction Company Limited Vs Inka Foods Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3338
Insolvency and Bankruptcy Code, 2016-Section 7, 33(2), 36, 53, 54, 54(1), 54(2)Insolvency & Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 42, 45(3)
Tribunals and Commissions07 Feb 2023Allowed
Sanjib Kumar & Ors. Vs M/s. Vardhaman Estates & Developers Pvt. Ltd.
National Company Law Tribunal · (2023) 02 NCLT CK 3348
Insolvency & Bankruptcy Code, 2016-Section 7, 2nd Proviso to Section 7(1), 7(7), 13(2), 14(1), 14(2), 14(3), 17Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(l)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1)
Tribunals and Commissions07 Feb 2023Allowed
Ramana Sri Logistics Pvt Ltd Vs Bank Of India
National Company Law Tribunal · (2023) 02 NCLT CK 3366
Insolvency and Bankruptcy Code, 2016-Section 60(5), 10, 31(1)(a), 35(n), 60(5)(c), 53National Company Law Tribunal Rules, 2016-Rule 11Companies Act, 2013
Tribunals and Commissions07 Feb 2023Disposed Of
M.V Sudarshan
National Company Law Tribunal · (2023) 02 NCLT CK 3368
Insolvency and Bankruptcy Code, 2016-Sections 10, 33(2), 53, 54IBBI (Liquidation Process) Regulations, 2016-Regulations 2A, 21(b), 21(3), 32, 32(e), 45IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 13
Tribunals and Commissions07 Feb 2023
Rajkot Nagarik Sahakari Bank Limited Vs Ramdev PVC Product Pvt. Ltd.
National Company Law Tribunal · (2023) 02 NCLT CK 3437
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5), 14, 14(1), 14(2), 14(3), 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Multi-state Co-operative Societies Act, 1984-Section 9
Tribunals and Commissions07 Feb 2023Dismissed
M/s Bharat Overseas Vs Ragni International Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3439
National Company Law Tribunal Rules, 2016-Rule 48 (2), 11
Tribunals and Commissions07 Feb 2023
Indian Bank (Erstwhile Allahabad Bank) Vs Rajkamal Logistic Private Limited
National Company Law Tribunal · (2023) 02 NCLT CK 3443
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5), 14(1), 14(2) to 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
Tribunals and Commissions07 Feb 2023
Orix Leasing and Financial Service India Ltd. Vs Beloorbayir Biotech Ltd.
National Company Law Tribunal · (2023) 02 NCLT CK 3455
Insolvency & Bankruptcy Code, 2016-Section 7, 12AIBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 30 A, 30 A (1)(a), (2)(a) and (3)I&B (Application to Adjudicating Authority) Rules, 2016-Rule 10
Tribunals and Commissions07 Feb 2023
Mr. Sarvesh Kashyap
National Company Law Tribunal · (2023) 02 NCLT CK 3155
Insolvency and Bankruptcy Code, 2016-Section 59 (7), 59IBBI (Voluntary Liquidation Process) Regulations, 2017-Regulation 14, 30, 9 (1), 34, 38, 37(2)Companies Act, 2013
Tribunals and Commissions07 Feb 2023Disposed Of
Maxwell Distributors Private Limited Vs
National Company Law Tribunal · (2023) 02 NCLT CK 0031
Companies Act, 2013 — Section 133, 230, 230(1), 230(5), 232, 232(1)
Tribunals and Commissions07 Feb 2023Disposed Of
Ricochet Commercial Private Limited Vs
National Company Law Tribunal · (2023) 02 NCLT CK 0030
Companies Act, 2013 — Section 133, 230, 230(5), 232Companies (Compromises, Arrangements and Amalgamations) Rules 2016 — Rule 8(2)