Tribunals and CommissionsDivision Bench(2023) 02 NCLT CK 3206

Sandeep Tripathi vs Hyper Techno Buildmart Pvt. Ltd. & Ors.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 7 February 2023

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Prasanta Kumar Mohanty, Technical Member
CASE NUMBER
CP No. (IB)-55/7/JPR/2020

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Judgment

1 paragraphs · 43 words

None for the parties. It is seen that earlier also there was no representation on behalf of the Petitioner/ Financial Creditor on 20.12.2022 & 03.01.2023. It seems that Petitioner is not serious to prosecute this matter. CP No. (IB)-55/7/JPR/2020 is dismissed for non-prosecution.