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Judgment
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Heard Mr. Veyanktesh Garg, Adv. appearing on behalf of the Petitioner/ Operational Creditor and Mr. Vipul Ganda, Adv. for the Respondent/ Corporate Debtor. MA (IBC) No. 01/JPR/2023 has been filed by the Petitioner under Rule 8 read with Rule 6 of IBC (Application to Adjudicating Authority) Rules, 2016 for withdrawal of the main Petition. Permission granted. CP No. (IB)- 296/9/JPR/2019 is dismissed as withdrawn. Pending IA in this matter stands disposed of accordingly.