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National Company Law Tribunal judgments

20,303 judgments · page 407 of 1,016

Tribunals and Commissions19 Jul 2023

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National Company Law Tribunal · (2023) 07 NCLT CK 3672

Insolvency and Bankruptcy Code, 2016-Section 59(7), 59, 59(4), 59(8), 52, 53(1)Companies Act, 2013IBBI (Voluntary Liquidation Process) Regulations, 2017-Regulation 3(2), 3, 14
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Tribunals and Commissions18 Jul 2023Allowed

State Bank Of India Vs Vij Agro-Exports Private Limited

National Company Law Tribunal · (2023) 07 NCLT CK 3427

Insolvency and Bankruptcy Code, 2016-Section 33(1)(a), 7, 12(2), 33, 33(2), 21, 12, 56, 30(6), 33(5), 33(6), 33(7), 14, 52, 19Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2), 12, 13, 15
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Tribunals and Commissions18 Jul 2023Allowed

Sapna Cars Private Limited Vs Padam Motors Private Limited

National Company Law Tribunal · (2023) 07 NCLT CK 3435

Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 7(5), 7(5)(a), 13(1)(b), 14(1), 14(3), 15, 16(5), 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 2013-Section 128, 128(5)
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Tribunals and Commissions18 Jul 2023Disposed Of

Abhyudaya Co-operative Bank Limited Vs Bhagwandas Ispat Pvt. Ltd.

National Company Law Tribunal · (2023) 07 NCLT CK 3450

Insolvency and Bankruptcy Code, 2016-Section 7, 33(2), 34(1), 43, 45, 50, 52(1)(b), 54, 54(1), 54(2), 66Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 30, 31A, 35, 45
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Tribunals and Commissions18 Jul 2023

Mr. Fanendra Munot Vs Greatweld Engineering Pvt. Ltd.

National Company Law Tribunal · (2023) 07 NCLT CK 3492

Insolvency and Bankruptcy Code, 2016-Section 9, 13, 14, 15, 21(2), 25(2)(h), 29A, 30, 30(1), 30(2), 30(4), 30(6), 31, 31(1), 32, 43, 45, 50, 53(1), 61(3), 66IBBI (IRP for Corporate Persons) Regulations, 2016-Regulation 27, 35A, 36B(4A), 37, 38, 38(1), 38(1)(a), 38(1)(b), 38(1A), 38(1B), 38(2), 38(2)(c), 38(3), 39(2), 39(4)
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Tribunals and Commissions18 Jul 2023Dismissed

Ashu Dutt Vs Dutt Capital Advisors Pvt. Ltd.

National Company Law Tribunal · (2023) 07 NCLT CK 3519

Insolvency & Bankruptcy Code, 2016-Section 9Companies Act, 2013-Sections 241, 242Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4(1)
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