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2 paragraphs · 12 words
ORDER
Due to paucity of time, the matter is re-notified to 16.08.2023.
Tribunals and CommissionsDivision Bench(2023) 07 NCLT CK 3469
M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.
National Company Law Tribunal · Decided on 18 July 2023
- HON’BLE JUDGES
- Ashok Kumar Bhardwaj, Member (J) · L. N. Gupta, Member (T)
- CASE NUMBER
- (IB)-89(ND)2018