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National Company Law Tribunal judgments

20,303 judgments · page 408 of 1,016

Tribunals and Commissions18 Jul 2023

IDBI Bank Ltd Vs Kanakadhara Ventures Pvt Ltd

National Company Law Tribunal · (2023) 07 NCLT CK 3537

Insolvency and Bankruptcy Code, 2016-Section 7, 33, 54(1), 60(5)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6National Company Law Tribunal Rules, 2016-Rule 11
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Tribunals and Commissions18 Jul 2023Allowed

Religare Enterprises Ltd. Vs Ligare Aviation Ltd.

National Company Law Tribunal · (2023) 07 NCLT CK 3539

Insolvency and Bankruptcy Code, 2016-Section 3(11), 3(12), 5(7), 5(8), 7, 7(1), 7(2), 7(3)(b), 7(7), 13(2), 14(1), 14(2), 14(3), 17Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1), 9(l)Companies Act, 1956
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Tribunals and Commissions18 Jul 2023Dismissed

Ashu Dutt Vs Celadon Real Estate Advisors Pvt. Ltd.

National Company Law Tribunal · (2023) 07 NCLT CK 3580

Insolvency & Bankruptcy Code, 2016-Section 9Companies Act, 2013-Section 241, 242Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4(1)
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Tribunals and Commissions18 Jul 2023Allowed

Mr. Ramdeo R. Agarwal Vs Harkar Developers Private Limited

National Company Law Tribunal · (2023) 07 NCLT CK 3699

Insolvency and Bankruptcy Code, 2016-Section 9, 13, 14, 15, 17, 18, 19, 20, 21, 31, 33Securitization and Reconstruction of Operational Assets and Enforcement of Security Interest Act, 2002
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Tribunals and Commissions18 Jul 2023Disposed Of

Abhyudaya Co operative Bank Limited Vs Bhagwandas Ispat Pvt. Ltd

National Company Law Tribunal · (2023) 07 NCLT CK 0040

Insolvency and Bankruptcy Code, 2016 — Section 7, 33(2), 34(1), 43, 45, 50, 52(1)(b), 54, 54(2), 66Insolvency and Bankruptcy BoardofIndia (Liquidation Process) Regulations, 2016 — Regulation 12, 30, 31A, 35, 45
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Tribunals and Commissions18 Jul 2023Disposed Of

PAN Chemicals Inc Vs Sainath Texport Ltd

National Company Law Tribunal · (2023) 07 NCLT CK 0039

Insolvency and Bankruptcy Code, 2016 — Section 9, 33(2), 53, 60(5)Income Tax Act, 1961 — Section 143(3), 144, 226(3), 226(3)(iii), 271(1)(c)
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Tribunals and Commissions18 Jul 2023Disposed Of

Fanendra Munot Vs Greatweld Engineering Pvt Ltd

National Company Law Tribunal · (2023) 07 NCLT CK 0028

Insolvency and Bankruptcy Code, 2016 — Section 9, 13, 15, 21(2), 25(2)(h), 29A, 30(1), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 30(4), 30(6), 31, 31(1), 32, 53(1), 61(3)
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Tribunals and Commissions17 Jul 2023Allowed

Karban Traders Vs Rajdeep Distributors Private Limited

National Company Law Tribunal · (2023) 07 NCLT CK 3406

Insolvency and Bankruptcy Code, 2016-Section 7, 9, 4(1), 13, 14, 14(1), 15, 17, 18, 19, 20 and 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1), 9(1)Companies Act, 1956
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