Tribunals and Commissions17 Aug 2023Disposed Of
M/s. GE India Industrial Pvt. Ltd Vs
National Company Law Tribunal · (2023) 08 NCLT CK 0042
Companies Act, 2013 — Section 230, 230(6), 232, 232(2)(e)
COURT ARCHIVE
National Company Law Tribunal judgments
20,303 judgments · page 389 of 1,016
Tribunals and Commissions17 Aug 2023Dismissed
Mr. Santosh Mate (Prop. Of Mahalaxmi Traders) Vs M/s. Satyam Transformers Pvt. Ltd
National Company Law Tribunal · (2023) 08 NCLT CK 0026
Insolvency and Bankruptcy Code, 2016 — Section 5(7)(8), 7, 9Real Estate (Regulation and Development) Act, 2016 — Section 2(d), 2(zn)Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 6
Tribunals and Commissions17 Aug 2023Disposed Of
JSTI Transformers Pvt. Ltd Vs Registrar of Companies, Himachal Pradesh at Chandigarh
National Company Law Tribunal · (2023) 08 NCLT CK 0019
Companies Act, 2013 — Section 92, 96, 97, 98, 99, 403(2), 441, 441(1), 441(2), 441(6)
Tribunals and Commissions17 Aug 2023Dismissed
M/s. Balaji Durobuild Pvt. Ltd Vs M/s. Sandwoods Infratech Projects Pvt. Ltd
National Company Law Tribunal · (2023) 08 NCLT CK 0018
Insolvency and Bankruptcy Code, 2016 — Section 60(5)
Tribunals and Commissions17 Aug 2023Dismissed
Lall Minerals Private Limited Vs Aryan Ispat And Power Private Limited
National Company Law Tribunal · (2023) 08 NCLT CK 0017
Insolvency and Bankruptcy Code, 2016 — Section 3(23), 5(20), 8, 9
Tribunals and Commissions17 Aug 2023Disposed Of
Income Tax officer, Ward 25(1), New Delhi Vs ROC & Ors. (M/s. Tanika Finance and Leasing Pvt. Ltd)
National Company Law Tribunal · (2023) 08 NCLT CK 0016
Companies Act, 2013 — Section 252, 252(1), 252(3)Income Tax Act, 1961 — Section 144, 147, 148, 271(1)(C)
Tribunals and Commissions17 Aug 2023Disposed Of
Income Tax Officer, Ward 27(3), New Delhi Vs Registrar Of Companies, Delhi & Ors
National Company Law Tribunal · (2023) 08 NCLT CK 0015
Companies Act, 2013 — Section 248(1), 252Income Tax Act, 1961 — Section 139, 142(1), 147, 148, 194C
Tribunals and Commissions16 Aug 2023Allowed
Bharani Commodities Pvt Ltd Vs BP Ferrium Industries Pvt Ltd
National Company Law Tribunal · (2023) 08 NCLT CK 0540
Insolvency and Bankruptcy Code, 2016-Section 7, 21, 54(2), 59(7)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 8, 10, 31A
Tribunals and Commissions16 Aug 2023Allowed
K. Consultants Vs Lokhandwala Kataria Constructions Pvt. Ltd
National Company Law Tribunal · (2023) 08 NCLT CK 0570
Insolvency and Bankruptcy Code, 2016-Section 7, 8, 9, 12(A)NCLT Rules, 2016-Rule 11Insolvency and Bankruptcy Code Board of India (Insolvency Process for Corporate Persons) Regulations 2016-Regulation 30(A)
Tribunals and Commissions16 Aug 2023
M/s. Gozoop Online Pvt. Ltd. Vs OM Pizzas and Eats India Pvt. Ltd.
National Company Law Tribunal · (2023) 08 NCLT CK 0574
IBC, 2016-Section 9
Tribunals and Commissions16 Aug 2023
M/s. Sun Control Systems (Partnership Firm) Vs M/s. Aarcity Infrastructure Pvt. Ltd.
National Company Law Tribunal · (2023) 08 NCLT CK 0599
IB Code, 2016-Section 9
Tribunals and Commissions16 Aug 2023Disposed Of
Manju Gupta Vs Orchid Textiles Private Limited
National Company Law Tribunal · (2023) 08 NCLT CK 0645
Insolvency and Bankruptcy Code, 2016-Section 7, 54, 94Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 45
Tribunals and Commissions16 Aug 2023Allowed
Hero Wiretex Ltd Vs Metkore Alloys And Industries Ltd
National Company Law Tribunal · (2023) 08 NCLT CK 0697
Insolvency and Bankruptcy Code, 2016-Section 7, 33(1)(a), 33(1)(a)(ii), 33(1)(a)(iii), 29A, 53, 60(5), 35(1)IBBI (Liquidation Process) Regulations, 2016-Regulation 2A(2), 12, 15(5), 21A, 31(3), 31A, 32, 32A, 33, 35, 42, 45(3), 45(3)(a)NCLT Rules, 2016-Rule 11
Tribunals and Commissions16 Aug 2023
State Bank Of India Vs SAV Wires Private Limited
National Company Law Tribunal · (2023) 08 NCLT CK 0752
Insolvency and Bankruptcy Code, 2016-Section 60(5), 7National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions16 Aug 2023Disposed Of
Novateur Electrical & Digital Systems Pvt Ltd Vs Krishnai Hospital Pvt Ltd
National Company Law Tribunal · (2023) 08 NCLT CK 0033
Insolvency and Bankruptcy Code, 2016 — Section 60(5)
Tribunals and Commissions16 Aug 2023Disposed Of
K. Consultants Vs Lokhandwala Kataria Constructions Pvt. Ltd
National Company Law Tribunal · (2023) 08 NCLT CK 0032
Insolvency and Bankruptcy Code, 2016 — Section 7, 8, 9National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions16 Aug 2023Disposed Of
Navkar Township Private Limited Vs Registrar Of Companies Mumbai
National Company Law Tribunal · (2023) 08 NCLT CK 0031
Companies Act, 2013 — Section 248(1), 248(5), 252(1)Companies (removal of Names of Companies from the Register of Companies) Rules, 2016 — Rule 9
Tribunals and Commissions16 Aug 2023Dismissed
Ashoka Wires & Cables Vs Truly Creative Developers Private Limited
National Company Law Tribunal · (2023) 08 NCLT CK 0025
Tribunals and Commissions16 Aug 2023Disposed Of
Punjab National Bank Vs Maruti Kesari Nandan Agro foods Pvt. Ltd
National Company Law Tribunal · (2023) 08 NCLT CK 0022
Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016 — Regulation 44(2)
Tribunals and Commissions16 Aug 2023Disposed Of
Bank of India Vs ASD Tobacco Pvt. Ltd
National Company Law Tribunal · (2023) 08 NCLT CK 0021