Tribunals and Commissions22 Sept 2023Disposed Of
Yes Bank Ltd Vs Mothers Pride Education Personna Pvt. Ltd.
National Company Law Tribunal · (2023) 09 NCLT CK 3195
Insolvency and Bankruptcy Code, 2016-Section 7, 12(2), 12(3), 19(2)
COURT ARCHIVE
National Company Law Tribunal judgments
20,303 judgments · page 367 of 1,016
Tribunals and Commissions22 Sept 2023
NLDK Timbers Pvt Ltd Vs Lav Laxmi Land Developers Pvt Ltd
National Company Law Tribunal · (2023) 09 NCLT CK 3203
IBC-Section 9, 12A
Tribunals and Commissions22 Sept 2023
Mehulkumar Arvindbhai Patel & Anr. Vs Vinod Tarachand Agrawal
National Company Law Tribunal · (2023) 09 NCLT CK 3214
Insolvency and Bankruptcy Code, 2016-Section 60(5)Companies Act, 2013-Section 424National Company Law Tribunal Rules, 2016-Rule 11, 51, 154
Tribunals and Commissions22 Sept 2023Allowed
M/s. Anushri Paper Pack Pvt. Ltd. Vs M/s. India Denim Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3291
Insolvency and Bankruptcy Code, 2016-Sections 4, 9, 13(1)(b), 14, 14(1), 14(2), 14(2A), 15, 17, 18, 19, 20, 21, 31, 33, 238AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 6(1)Limitation Act, 1963-Sections 18, 19
Tribunals and Commissions22 Sept 2023
Aria Hotels And Consultancy Services Private Limited & Anr. Vs Asian Hotels (West) Limited & Ors.
National Company Law Tribunal · (2023) 09 NCLT CK 3308
Insolvency and Bankruptcy Code, 2016-Section 14; Section 18; Section 18(1)(f); Section 18(1)(f)(v); Section 25; Section 28; Section 28(1)(a) to (m); Section 28(1)(j); Section 60(5); Section 66Companies Act, 2013-Section 2(47); Section 152; Section 169National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions22 Sept 2023Allowed
Gagan Ferrotech Ltd. Vs RDG Interior Decoration Exterior Architecture Pvt. Ltd.
National Company Law Tribunal · (2023) 09 NCLT CK 3322
Insolvency & Bankruptcy Code, 2016-Section 60(5)National Company Law Tribunal Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2019-Regulation 7A
Tribunals and Commissions22 Sept 2023
Union Bank of India Vs M/s. RAA International Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3424
Insolvency and Bankruptcy Code, 2016-Section 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 44(1)
Tribunals and Commissions22 Sept 2023Disposed Of
Nilam Techno And Reality Private Limited Vs Registrar of Companies Patna
National Company Law Tribunal · (2023) 09 NCLT CK 0028
Companies Act, 2013 — Section 248, 252, 252(3)
Tribunals and Commissions22 Sept 2023Disposed Of
DPM Infrastructure & Housing Privatelimited Vs
National Company Law Tribunal · (2023) 09 NCLT CK 0027
Companies Act, 2013 — Section 133, 230, 230(5), 232Companies (Compromises, Arrangements and Amalgamations) Rules 2016 — Rule 8(2)
Tribunals and Commissions22 Sept 2023Disposed Of
Mayank Kumar Construction Privatelimited Vs Registrar Of Companies Bihar
National Company Law Tribunal · (2023) 09 NCLT CK 0026
Companies Act, 2013 — Section 248, 252, 252(3)
Tribunals and Commissions22 Sept 2023Disposed Of
TRF Limited Vs
National Company Law Tribunal · (2023) 09 NCLT CK 0025
Companies Act, 2013 — Section 102, 103, 108, 133, 230, 230(1), 230(3), 230(4), 230(5), 232, 232(1)Companies(Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 7
Tribunals and Commissions21 Sept 2023
Sumitro Chartarjee & Ors. Vs Mr. Alok Kumar Kuchchal
National Company Law Tribunal · (2023) 09 NCLT CK 3152
Insolvency and Bankruptcy Code, 2016-Section 60(5), 53, 29-A, 35(1)(f)NCLT Rules, 2016-Rule 11Companies Act, 2013-Section 230
Tribunals and Commissions21 Sept 2023
Entegra Limited Vs Shree Maheshwar Hydel Power Corporation Limited & Ors.
National Company Law Tribunal · (2023) 09 NCLT CK 3160
Insolvency and Bankruptcy Code, 2016-Section 2(23), 2(23)(c), 5(5)(d), 5(24), clause (h), (j) & (l), 7, 10, 21, 21(2) first and second provisos, 29A, 60(5)National Company Law Tribunal Rules, 2016-Rule 11Companies Act, 2013-Section 206, 241, 242 and 243
Tribunals and Commissions21 Sept 2023
Mrs. Rekha Singh Vs Mankameshwar Sales LLP
National Company Law Tribunal · (2023) 09 NCLT CK 3171
Insolvency and Bankruptcy Code, 2016-Section 7, 4, 5(7), 5(8)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Real Estate (Regulation and Development) Act, 2016-Section 2(d), 2(zn)
Tribunals and Commissions21 Sept 2023
Prince Jain Vs Alok Kumar Kuchhal
National Company Law Tribunal · (2023) 09 NCLT CK 3581
NCLT Rules, 2016-Rule 11CPC-Order 1 Rule 10Insolvency and Bankruptcy Code, 2016-Section 40(2)
Tribunals and Commissions21 Sept 2023
Nitin Jain & Anr. Vs Ratandeep Infrastructure Private Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3204
Insolvency and Bankruptcy Code, 2016-Section 60(5), 40, 53, 29-A, 35(1)(f)NCLT Rules, 2016-Rule 11Companies Act, 2013-Section 230
Tribunals and Commissions21 Sept 2023
Bankey Bihari Infrahomes Pvt. Ltd. Vs Mr. Alok Kumar Kuchchal
National Company Law Tribunal · (2023) 09 NCLT CK 3221
Insolvency and Bankruptcy Code, 2016-Section 60(5), 5(24), 29-A, 35(1)(f), 53, 62Companies Act, 2013-Section 230, 149, 149(6)NCLT Rules, 2016-Rule 11
Tribunals and Commissions21 Sept 2023
Prince Jain Vs Sh. Alok Kucchal, Liquidator of Ratandeep Infrastructure Pvt. Ltd.
National Company Law Tribunal · (2023) 09 NCLT CK 3241
Insolvency and Bankruptcy Code, 2016-Section 12(2), 19(2), 29-A, 33(1), 33(2), 34(1), 35(1)(f), 39, 40(2), 53, 60(5), 62NCLT Rules, 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2019-Regulation 7A
Tribunals and Commissions21 Sept 2023
Prince Jain Vs Alok Kumar Kuchhal, Liquidator
National Company Law Tribunal · (2023) 09 NCLT CK 3261
NCLT Rules, 2016-Rule 11
Tribunals and Commissions21 Sept 2023
Global VS Commodity Services (FZE) Vs Hitesh Goel & Ors.
National Company Law Tribunal · (2023) 09 NCLT CK 3306
Insolvency and Bankruptcy Code, 2016-Section 60(5), 29ANational Company Law Tribunal Rules, 2016-Rule 11IBBI (CIRP Regulations), 2016-Regulation 36(A), 36A(3), 36A(6)