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Judgment
4 paragraphs · 91 words
F O R C L A R I F I C A T I O N
1.
IA(IBC)/121(KB)2023 is an application filed under section 54 of the Insolvency and Bankruptcy Code, 2016”) by the Liquidator of M/s. RAA International Limited praying for dissolution of the Corporate Debtor.
2.
Liquidator has filed a supplementary affidavit to bring on records certain documents but the supplementary affidavit does not bear any affirmation date. Let a fresh supplementary affidavit be filed only for limited purpose annexing those documents only.
3.
List the matter on 20/10/2023.