Tribunals and Commissions04 Oct 2023Disposed Of
Youtility Technologies Private Limited Vs
National Company Law Tribunal · (2023) 10 NCLT CK 0009
Companies Act, 2013 — Section 90, 230, 232, 232(3)(i), 232(6)
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National Company Law Tribunal judgments
20,303 judgments · page 363 of 1,016
Tribunals and Commissions04 Oct 2023Dismissed
Excellous Commodities Private Limited VsTanaya Enterprises Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 0007
Insolvency and Bankruptcy Code, 2016 — Section 9, 10AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 6
Tribunals and Commissions04 Oct 2023Disposed Of
Shouri Properties Private Limited Vs
National Company Law Tribunal · (2023) 10 NCLT CK 0006
Companies Act, 2013 — Section 230, 232, 232(3)(i), 232(6)
Tribunals and Commissions03 Oct 2023
UCO Bank Vs Chhatrapati Agro Food Manufacturing Co Ltd
National Company Law Tribunal · (2023) 10 NCLT CK 2945
Insolvency and Bankruptcy Code, 2016-Section 60(5), 7, 33(1), 34(1), 14, 52, 35 to 50, 52 to 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 32A, 32, 15
Tribunals and Commissions03 Oct 2023
876f0674a1033ae8f7057742a6e054af
National Company Law Tribunal · (2023) 10 NCLT CK 3115
Insolvency and Bankruptcy Code, 2016-Section 10, 53, 54IBBI (Liquidation Process) Regulations, 2016-Regulation 45(3)(b), 45(2), 37(A)
Tribunals and Commissions03 Oct 2023Disposed Of
State Bank Of India Vs M/s. Ace Agro Industries Pvt. Ltd. & Ors.
National Company Law Tribunal · (2023) 10 NCLT CK 3200
Limitation Act, 1963-Section 5Insolvency and Bankruptcy Code, 2016-Section 7, 60(5)SARFAESI
Tribunals and Commissions03 Oct 2023
Ramchandra Dallaram Choudhary Vs IDBI Bank Limited & Anr.
National Company Law Tribunal · (2023) 10 NCLT CK 3239
Insolvency and Bankruptcy Code, 2016-Section 7, 12, 14, 30, 31, 33, 33(1), 33(2), 33(5), 34, 34(1), 34(4)(b), 35(1), 52, 53, 56CIRP Regulations-Regulation 39B, 39CInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4, 32A
Tribunals and Commissions03 Oct 2023
State Bank Of India Vs Manglam Fiscal Services Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3253
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 9, 13, 14, 15, 17, 18, 19, 20, 21, 31(1), 33, 238-AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 9(1), 4(1)Companies Act, 1956
Tribunals and Commissions03 Oct 2023
Chhattisgarh Power & Coal Beneficiation Ltd. Vs Prakash Industries Ltd.
National Company Law Tribunal · (2023) 10 NCLT CK 2939
IBC, 2016-Section 9NCLT Rules-Rule 11
Tribunals and Commissions03 Oct 2023Disposed Of
M/s. Umak Investments Co Private Limited & Anr Vs U.G. Hotels and Resorts Limited & Ors
National Company Law Tribunal · (2023) 10 NCLT CK 0021
Code Of Criminal Procedure, 1973 — Section 482Companies Act, 2013 — Section 134, 179, 247Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
Tribunals and Commissions03 Oct 2023Disposed Of
State Bank Of India Vs M/S. Ace Agro Industries Pvt Ltd
National Company Law Tribunal · (2023) 10 NCLT CK 0011
Insolvency and Bankruptcy Code, 2016 — Section 7Limitation Act, 1963 — Section 5
Tribunals and Commissions03 Oct 2023Disposed Of
Sushma Anand Jain Vs Nirmal Lifestyle Limited
National Company Law Tribunal · (2023) 10 NCLT CK 0004
Insolvency and Bankruptcy Code, 2016 — Section 7, 12A, 14
Tribunals and Commissions03 Oct 2023Disposed Of
Vikram Vilasrao Salunke Vs Accurate Engineering Company Pvt Ltd
National Company Law Tribunal · (2023) 10 NCLT CK 0002
Companies Act, 1956 — Section 397, 398Contract Act, 1872 — Section 10, 14, 15, 19, 19A
Tribunals and Commissions03 Oct 2023Dismissed
Stellar Investments Limited Vs Kusum Infrastructures Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 0001
Tribunals and Commissions29 Sept 2023
Mr. Vikash Kumar Keshan representing Keshan Trading Corporation Vs OM Dhar Engineering Pvt Ltd
National Company Law Tribunal · (2023) 09 NCLT CK 3235
IBC, 2016-Section 9
Tribunals and Commissions29 Sept 2023
Allied Hi-tech Industries Pvt Ltd Vs Karvy Data Management Services Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3319
IBC, 2016-Section 7, 14, 14(c)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions29 Sept 2023
Kotak Mahindra Bank Limited Vs Mauria Udyog Ltd
National Company Law Tribunal · (2023) 09 NCLT CK 3349
IBC-Section 7
Tribunals and Commissions29 Sept 2023Allowed
Andhra Pradesh State Financial Corporation Vs Shree Rangham Ispat (P) Ltd
National Company Law Tribunal · (2023) 09 NCLT CK 3143
Insolvency and Bankruptcy Code, 2016-Section 7, 12, 14, 22(2), 33(1), 34(8), 35 to 50, 52, 52 to 54, Chapter IIIInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12
Tribunals and Commissions27 Sept 2023
Xicon International Limited Vs M/s. VA Tech Wabag Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3463
Insolvency and Bankruptcy Code, 2016-Section 8, 9Contract Act, 1872-Section 51, 52Companies Act 1956
Tribunals and Commissions27 Sept 2023
Rakesh Kumar Relan Vs Sanjay Insecticides Private Limited
National Company Law Tribunal · (2023) 09 NCLT CK 3159
Insolvency and Bankruptcy Code, 2016-Sections 9, 19(2), 33, 52, 53, 54Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulations 2A, 13, 14, 30, 31, 31A, 31A(2), 35, 45(3)(b)