Tribunals and CommissionsDivision Bench(2023) 09 NCLT CK 3235

Mr. Vikash Kumar Keshan representing Keshan Trading Corporation vs OM Dhar Engineering Pvt Ltd

National Company Law Tribunal · Decided on 29 September 2023

HON’BLE JUDGES
Dr. Venkata Ramakrishna Badarinath Nandula, Member (Judicial) · Sh. Charan Singh, Member (Technical)
CASE NUMBER
CP(IB) No. 399/9/HDB/2022

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Judgment

5 paragraphs · 66 words

O R D E R

Orders not pronounced as both sides have reported that matter has been settled.

Joint memo dateed29.09.2023 has been filed. A photo copy of settlement agreement has been filed along with memo.

The same is taken on record and in the light of the same Company petition is dismissed as settlement has been arrived between the parties.

CP is dismissed. No costs