Tribunals and Commissions09 Oct 2023
K D Cool Tecs Pvt Ltd Vs Gautam Hospitality Pvt Ltd
National Company Law Tribunal · (2023) 10 NCLT CK 3248
IBC, 2016-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,303 judgments · page 359 of 1,016
Tribunals and Commissions09 Oct 2023
Samata Nagari Sahkari Patsanstha Maryadit Kopargaon Vs Samarth Shriniwas Infra Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3259
Insolvency and Bankruptcy Code, 2016-Section 12AIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A
Tribunals and Commissions09 Oct 2023
Adventz Finance Private Limited Vs Jai Annanya Investments Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3262
IBC-Section 7
Tribunals and Commissions09 Oct 2023Dismissed
Prio S.A Vs Pravin R. Navandar & Ors
National Company Law Tribunal · (2023) 10 NCLT CK 0035
Insolvency and Bankruptcy Code, 2016 — Section 25(2)(h), 29A, 60(5), 60(5)(c), 62, 238National Company Law Tribunal Rules, 2016 — Rule 11Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2019 — Regulation 36A, 36A(8), 36B(1), 37, 39(1B)
Tribunals and Commissions09 Oct 2023Dismissed
Department of State Tax through the Deputy Commissioner of State Tax Vs IGOPL Offshore Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 0034
Insolvency and Bankruptcy Code, 2016 — Section 10, 21, 30, 60(5)
Tribunals and Commissions09 Oct 2023Allowed
Vikas Prakash Gupta Vs State Bank of India Employees Sea View Cooperative Housing Society Limited
National Company Law Tribunal · (2023) 10 NCLT CK 0033
Insolvency and Bankruptcy Code, 2016 — Section 7, 14, 14(c), 14(1)(b), 14(1)(c), 53, 60(5)Registration Act, 1908 — Section 17, 49Contract Act, 1872 — Section 39
Tribunals and Commissions06 Oct 2023
Beacon Trusteeship Limited Vs Modella Textile Industries Limited
National Company Law Tribunal · (2023) 10 NCLT CK 2942
Insolvency and Bankruptcy Code, 2016-Section 7, 12, 14, 21(2), 25(2)(h), 29A, 30(1), 30(2), 30(4), 30(6), 31, 43, 45, 50, 51, 53, 53(1), 60(5), 65, 66Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35, 35A, 38, 38(1), 38(1A), 38(1B), 38(2), 38(3), 39, 39(2), 39(4)
Tribunals and Commissions06 Oct 2023
Torrent Power Ltd. Vs Ashish Arjunkumar Rathi & Anr.
National Company Law Tribunal · (2023) 10 NCLT CK 2948
Insolvency and Bankruptcy Code, 2016-Section 60(5), 30(4), 30(6), 31, 31(1), 30(2)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39(1A), 38
Tribunals and Commissions06 Oct 2023
UTI Employees Sai Samruddhi Co-operative Housing Society Vs Jayesh Sangharajaka, RP & Ors.
National Company Law Tribunal · (2023) 10 NCLT CK 2960
Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 60(5), 12, 12ACIRP Regulations-Regulation 40C, 37, 37(f), 34, 34B, 34B(4)IBBI (Liquidation Process) Regulations, 2016-Regulation 32A(1), 32, clause (e) or (f) of Regulation 32
Tribunals and Commissions06 Oct 2023
IDBI Trusteeship Services Limited Vs Ornate Spaces Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 2962
Insolvency and Bankruptcy Code, 2016-Section 7, 12, 14, 19, 21(2), 29A, 30(1), 30(2), 30(4), 30(6), 31, 31(1), 43, 45, 50, 53, 53(1), 66Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35, 35A, 36B(4A), 38, 38(1), 38(1A), 38(2), 39(4)
Tribunals and Commissions06 Oct 2023
Mohit Minerals Ltd Vs Nidhi Impotrade Pvt Ltd
National Company Law Tribunal · (2023) 10 NCLT CK 2973
IBC-Section 9
Tribunals and Commissions06 Oct 2023
M/S Attal Plastics Vs Manali Vintrade Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3012
IBC-Section 9
Tribunals and Commissions06 Oct 2023
Godrej Properties Limited Vs Bhurgesh Amin & Ors.
National Company Law Tribunal · (2023) 10 NCLT CK 3024
Insolvency and Bankruptcy Code, 2016-Section 60(5), 5(24)(h), 13(b), 18(b)Transfer of Property Act, 1882-Section 55IBBI (CIRP) Regulations, 2016-Regulations 13, 16(A)(7)
Tribunals and Commissions06 Oct 2023
Mr. Atanu Kumar Chatterjee & Ors. Vs Rolta Defence Technology Systems Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3027
Insolvency and Bankruptcy Code, 2016-Section 4, 7, 8, 9, 10AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, Form 5Maharashtra Stamp Act
Tribunals and Commissions06 Oct 2023Allowed
Unity Small Finance Bank Limited Vs Auto Creates (India) Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3032
Insolvency and Bankruptcy Code, 2016-Section 7, 5(8), 4, 4(1), 9, 13, 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Companies Act, 1956Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)
Tribunals and Commissions06 Oct 2023
Encore Asset Reconstruction Private Limited Vs Tirupati Fabricators Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3039
Insolvency and Bankruptcy Code, 2016-Section 4, 4(1), 5(8), 7, 9, 13, 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33, 238ACompanies Act, 1956Limitation Act, 1963-Section 18, Article 137
Tribunals and Commissions06 Oct 2023
Harshad Deshpande Vs Trimurti Corns Agro Foods Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3067
Insolvency and Bankruptcy Code, 2016-Section 33(3), 33, 34, 14, 33(5), 33(7), Chapter III of Part II, 35(1)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13
Tribunals and Commissions06 Oct 2023Allowed
Elan Professional Appliances Pvt. Ltd. Vs Himalayan Equipment Manufacturing Co. Private Ltd.
National Company Law Tribunal · (2023) 10 NCLT CK 3090
Insolvency and Bankruptcy Code, 2016-Section 9, 8(1), 9(1), 9(3), 9(5)(i), 12, 13, 14, 15, 22, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions06 Oct 2023
Haren Sanghvi And Associates Vs Osianama Learing Experience Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3112
IBC-Section 9
Tribunals and Commissions06 Oct 2023Allowed
Satra Properties (India) Limited Vs C. Bhansali Developers Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3119
Insolvency & Bankruptcy Code, 2016-Section 7, 5(7), 5(8), 14, sub-section (1) of Section 14, 31(1), 33, 13, 15, 17, 18, 19, 20, 21Limitation Act, 1963-Section 18Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act, 2002