Tribunals and CommissionsDivision Bench(2023) 10 NCLT CK 3248

K D Cool Tecs Pvt Ltd vs Gautam Hospitality Pvt Ltd

National Company Law Tribunal · Decided on 9 October 2023

HON’BLE JUDGES
Sanjiv Dutt, Member (Technical) · K. R. Saji Kumar, Member (Judicial)
CASE NUMBER
C.P. (IB)/4634(MB)2019

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Judgment

2 paragraphs · 53 words

ORDER

Counsel for the applicant submits that the mater is settled amicably out of the court between the parties on account of receiving the entire amount from the CD as per the consent terms. We take on record the consent terms and the C.P. along with all I.As. are disposed of as withdrawn.