National Company Law Tribunal Judgments

Tribunals and Commissions11 Oct 2023

Creative Garments Pvt Ltd Vs Dilip Chhabria Design Pvt Ltd

National Company Law Tribunal · (2023) 10 NCLT CK 3196

Insolvency & Bankruptcy Code, 2016-Section 7IBBI (Liquidation Process) Regulations, 2016-Regulation 4, 15

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Tribunals and Commissions11 Oct 2023

Mukeshkumar Jayantilal Parekh & Ors. Vs Omkara Assets Reconstruction Private Limited & Anr.

National Company Law Tribunal · (2023) 10 NCLT CK 3240

Insolvency and Bankruptcy Code, 2016-Section 60(5)(c), 7, 9NCLT Rules, 2016-Rule 11

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Tribunals and Commissions11 Oct 2023

IL & FS Capital Advisors Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3247

Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(7)Companies Act, 1956Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 9(1), 14, 34, 38

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Tribunals and Commissions11 Oct 2023

Primus Investment Advisors Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3270

Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(7)Companies Act, 1956Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 14, 34, 9(1), 38

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Tribunals and Commissions11 Oct 2023

Capric Contracts Private Limited Vs GNEX Realtech Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3281

Insolvency & Bankruptcy Code (IBC), 2016-Section 9, 8

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Tribunals and Commissions11 Oct 2023

Mr. Shikhar Chand Jain Vs Rashik Bihari Food Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3294

Insolvency and Bankruptcy Code, 2016-Section 60(5), 10, 32A, 32A(3)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 32(e)Companies Act, 1956

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Tribunals and Commissions11 Oct 2023

CFM Asset Reconstruction Private Limited Vs RNP Marketing & Cargo Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3358

Insolvency and Bankruptcy Code, 2016-Section 7, 33, 33(1), 33(2), 34(1), 52, Chapter IIIInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4(2)(b)

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Tribunals and Commissions11 Oct 2023

Mr. Pramod Dattaram Rasam Vs Leo Duct Engineerings And Consultant Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3359

Insolvency & Bankruptcy Code, 2016-Section 35(1)(m) & (n), 33(5), 52, 238Companies Act, 2013-Section 279

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Tribunals and Commissions11 Oct 2023

Bhavini Properties & Holdings Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3360

Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(8)Companies Act, 2013Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 14, 34, 9(1), 38

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Tribunals and Commissions11 Oct 2023Disposed Of

Cable Corporation Of India Limited Vs Dentsu Communications India Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 0030

Insolvency and Bankruptcy Code, 2016 — Section 5(6), 7, 8, 8(2)(a), 9, 9(5), 9(5)(2)(d), 10, 10AContract Act, 1872 — Section 32, 56

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Tribunals and Commissions11 Oct 2023Disposed Of

Onyx Hospitality India Private Limited Vs Registrar Of Companies

National Company Law Tribunal · (2023) 10 NCLT CK 0027

Insolvency and Bankruptcy Code, 2016 — Section 59Income Tax Act, 1961 — Section 178

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Tribunals and Commissions11 Oct 2023Dismissed

BLR Logistiks [I] Ltd. Vs Chinar Forge Ltd

National Company Law Tribunal · (2023) 10 NCLT CK 0024

Insolvency and Bankruptcy Code, 2016 — Section 5(6), 9

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Tribunals and Commissions10 Oct 2023

Sarens Heavy Lift India Private Limited Vs Regen Powertech Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3050

Insolvency and Bankruptcy Code, 2016-Section 30(2)(e), 61(3), 27Competition Act, 2002

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Tribunals and Commissions10 Oct 2023Dismissed

M/s Bhupendra Singh Thakur Vs Simplex Infrastructures Limited

National Company Law Tribunal · (2023) 10 NCLT CK 2977

Insolvency and Bankruptcy Code, 2016-Section 8, 9MSME Act-Section 16

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Tribunals and Commissions10 Oct 2023

M/s. Gozoop Online Pvt. Ltd. Vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal · (2023) 10 NCLT CK 2980

IBC, 2016-Section 9

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Tribunals and Commissions10 Oct 2023

M/S Deekay Electricals - Partnership Firm Vs Revmax Telecom Infrastructures Private Limited

National Company Law Tribunal · (2023) 10 NCLT CK 2985

IBC-Section 9

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Tribunals and Commissions10 Oct 2023Dismissed

Prakash Beria & Anr. Vs Aspirations Homes Pvt. Ltd.

National Company Law Tribunal · (2023) 10 NCLT CK 2987

Insolvency and Bankruptcy Code, 2016-Section 7, 5(8)(f), 60(5), 65Insolvency and Bankruptcy (Application to Adjudication Authority) Rules, 2016-Rule 4(1)

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Tribunals and Commissions10 Oct 2023

Kumkang Kind Co. Limited Vs Simplex Infrastructures Limited

National Company Law Tribunal · (2023) 10 NCLT CK 2994

Insolvency and Bankruptcy Code, 2016-Section 9, 8

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Tribunals and Commissions10 Oct 2023Disposed Of

Spatial Real Estate Ventures Private Limited Vs Mrs. Aneetha Subramaniam

National Company Law Tribunal · (2023) 10 NCLT CK 3011

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33, 12, 56, 30(6), 31, 33(1), 33(7), 14, 33(5), Chapter III of Part II, 35(1), 60(5)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 28(1), 32(e), 4(2)(b)Insolvency and Bankruptcy (Liquidation Process) Regulations, 2016-Regulation 13

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Tribunals and Commissions10 Oct 2023

Invent Assets Securitisation & Anr. Vs Gini & Jony Limited

National Company Law Tribunal · (2023) 10 NCLT CK 3093

IBC-Section 7

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