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Tribunals and CommissionsDivision Bench(2023) 10 NCLT CK 2985

M/S Deekay Electricals - Partnership Firm vs Revmax Telecom Infrastructures Private Limited

National Company Law Tribunal · Decided on 10 October 2023

HON’BLE JUDGES
Sanjiv Dutt, Member (Technical) · K. R. Saji Kumar, Member (Judicial)
CASE NUMBER
C.P. (IB)/133(MB)2022

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Judgment

2 paragraphs · 38 words

ORDER

It is evident form the records that the OC has not been appearing after 13.02.2023. The conduct of OC clearly shows that it is not interested in pursuing the matter. Hence, the application is dismissed for default.