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National Company Law Tribunal judgments

20,303 judgments · page 345 of 1,016

Tribunals and Commissions26 Oct 2023Disposed Of

Snowcem India Private Limited Vs

National Company Law Tribunal · (2023) 10 NCLT CK 0078

Companies Act, 2013 — Section 90, 230, 230(1), 230(3), 230(5), 230(7), 230(6), 232, 232(3)(i), 232(6)Income Tax Act, 1961 — Section 2(1B)Reserve Bank of India Act, 1934 — Section 45IA
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Tribunals and Commissions25 Oct 2023

Navneet Education Limited Vs Mr. Anshul Gupta

National Company Law Tribunal · (2023) 10 NCLT CK 2975

Insolvency and Bankruptcy Code, 2016-Section 15Insolvency Bankruptcy Board of India (Insolvency Resolution of Corporate Persons) Regulations, 2016-Regulation 6, 12(1), 12(2)
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Tribunals and Commissions25 Oct 2023

Shaan Realtors Private Limited Vs Mr. Anshul Gupta

National Company Law Tribunal · (2023) 10 NCLT CK 3063

Insolvency and Bankruptcy Code, 2016-Section 15Insolvency Bankruptcy Board of India (Insolvency Resolution of Corporate Persons) Regulations, 2016-Regulation 6, 12(1), 12(2)
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Tribunals and Commissions25 Oct 2023

Kashyap A. Shah

National Company Law Tribunal · (2023) 10 NCLT CK 3088

Insolvency and Bankruptcy Code, 2016-Section 53(1), 59, 59(4), 59(7), 59(8)Companies Act, 2013Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 8, 10, 14, 38(3)
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Tribunals and Commissions25 Oct 2023

CA Pankaj Nahata Vs Murli Goyal & Ors.

National Company Law Tribunal · (2023) 10 NCLT CK 3137

Insolvency and Bankruptcy Code, 2016-Section 9, 12(2), 14, 33, 33(1), 33(1)(b), 33(2), 33(5), 33(7), 34, 34(1), 34(4)(b), 35, 35(1), 52, 53Companies Act, 1956Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 16
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Tribunals and Commissions25 Oct 2023

Ulhas Vallabhji Gala Vs Mr. Anshul Gupta

National Company Law Tribunal · (2023) 10 NCLT CK 3335

Insolvency & Bankruptcy Code, 2016-Section 60(5), 15Insolvency Bankruptcy Board of India (Insolvency Resolution of Corporate Persons) Regulations, 2016-Regulation 12(1), 12(2), 6
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Tribunals and Commissions25 Oct 2023Disposed Of

Anand Veena Twisters Private Limited Vs

National Company Law Tribunal · (2023) 10 NCLT CK 0080

Companies Act, 2013 — Section 230, 232Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Section 8, 16
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Tribunals and Commissions20 Oct 2023Allowed

Indian Bank Vs M/s Ansal Properties and Infrastructure Limited

National Company Law Tribunal · (2023) 10 NCLT CK 2976

Insolvency and Bankruptcy Code, 2016-Section 7, 7(5), 9, 14, 14(1), 14(1)(a), 14(1)(b), 14(1)(c), 14(1)(d), 15, 17, 18, 20 and 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Companies Act, 1956
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