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Judgment
ORDER
IA-5640/2023: Issue notice upon the Respondent. Mr. Zain A. Khan, Ld. Counsel accepts notice on behalf of Respondent No. 1 and seeks an opportunity to file a reply to the application during one week. Allowed. The Applicant undertakes to serve notice upon Respondent No. 2 through all modes viz. registered post, speed post, courier service, and E-mail. Affidavit of service be filed within one week. Reply be filed by the Respondent within 3 days from the date of receipt of the notice. In the meantime, we are sanguine that all concerned would discharge their duties with due reference to the provisions of IBC, 2016 and the extent rules and regulations. List on 01.11.2023.
