Tribunals and Commissions27 Oct 2023Disposed Of
State Bank Of India Vs Bajaj Hindusthan Sugar Ltd
National Company Law Tribunal · (2023) 10 NCLT CK 0088
Insolvency and Bankruptcy Code, 2016 — Section 7
COURT ARCHIVE
National Company Law Tribunal judgments
20,303 judgments · page 344 of 1,016
Tribunals and Commissions27 Oct 2023Disposed Of
Mr. Bhavesh Rathod Vs Aqua Infotech Pvt Ltd
National Company Law Tribunal · (2023) 10 NCLT CK 0081
Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 54, 54(1)
Tribunals and Commissions27 Oct 2023Disposed Of
Speed O Controls Private Limited Vs Darr Media Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 0077
Insolvency and Bankruptcy Code, 2016 — Section 12(2), 14, 21(2), 29A, 30(1), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 30(4), 30(6), 31(1), 53Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 35A, 36B(4A), 38, 38(1), 38(1A), 38(1B), 38(3), 39(4)
Tribunals and Commissions27 Oct 2023Disposed Of
Sri Vijetha Engineers and Infrastructure Private Limited Vs Shri Abhijit Guhathakurta (Liquidator of EPC Constructions India Limited)
National Company Law Tribunal · (2023) 10 NCLT CK 0076
Insolvency and Bankruptcy Code, 2016 — Section 42
Tribunals and Commissions27 Oct 2023Disposed Of
Shanti Synthetics Vs IDT Clothing Pvt. Ltd
National Company Law Tribunal · (2023) 10 NCLT CK 0075
Insolvency and Bankruptcy Code, 2016 — Section 53, 54, 54(2)Insolvency and Bankruptcy Board of India (Liquidation process) Regulations, 2016 — Regulation 12, 34, 45, 45A, 45(3)National Company Law Rules, 2016 — Rule 11
Tribunals and Commissions26 Oct 2023Allowed
Anvi Metcorp Pvt. Ltd. Vs Matiz Metals Pvt. Ltd.
National Company Law Tribunal · (2023) 10 NCLT CK 2967
Insolvency and Bankruptcy Code, 2016-Section 43, 54, 54(1), 54(2), 60(5), 60(5)(C)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12(2)(c), 13(a) to 13(d), 31A, 32, 33, 34, 41, 45Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35A
Tribunals and Commissions26 Oct 2023
The Best Towers Private Limited Vs Reliance Communications Ltd.
National Company Law Tribunal · (2023) 10 NCLT CK 2981
Insolvency and Bankruptcy Code, 2016-Section 60(5), 9, 13(1)(B)NCLT Rules 2016-Rule 11Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 6(1), 13
Tribunals and Commissions26 Oct 2023
Shanti Synthetics Vs IDT Clothing Pvt. Ltd.
National Company Law Tribunal · (2023) 10 NCLT CK 3091
Insolvency and Bankruptcy Code, 2016-Section 53, 54, 54(2)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 2A, 12, 34, 45, 45(3), 45ANational Company Law Rules, 2016-Rule 11
Tribunals and Commissions26 Oct 2023Allowed
Mr. Mujahid Vs U P Bone Mills Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3110
Insolvency and Bankruptcy Code, 2016-Section 2(24), 8, 8(2), 9, 9(5), 14, 14(1)(a), (b), (c) & (d), 15, 17, 18, 20 and 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions26 Oct 2023Dismissed
R.A.J. Krishna Construction Company Private Limited Vs Newera Solutions Private Limited
National Company Law Tribunal · (2023) 10 NCLT CK 3111
IBC, 2016-Section 9, 8, 8(1), 8(2), 8(2)(a), 5(6)(b), 9(5)(d)Arbitration and Conciliation Act 1996-Section 21
Tribunals and Commissions26 Oct 2023
Kingsway Finance Pvt. Ltd (in voluntary Liquidation)
National Company Law Tribunal · (2023) 10 NCLT CK 3180
IBC 2016-Section 59
Tribunals and Commissions26 Oct 2023
Praful Satra & Anr. Vs IIFL Finance Limited & Ors.
National Company Law Tribunal · (2023) 10 NCLT CK 3209
Insolvency and Bankruptcy Code, 2016-Section 60(5), 7Contempt of Courts Act, 1971-Section 2(b)
Tribunals and Commissions26 Oct 2023
Ericsson India Pvt Ltd Vs Reliance Telecom Ltd.
National Company Law Tribunal · (2023) 10 NCLT CK 3213
Insolvency and Bankruptcy Code, 2016-Section 60(5), 15, 19NCLT Rules 2016-Rule 11IBBI (Insolvency Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions26 Oct 2023
The Best Towers Private Limited Vs Reliance Communications Ltd.
National Company Law Tribunal · (2023) 10 NCLT CK 3220
Insolvency and Bankruptcy Code, 2016-Section 60(5), 61NCLT Rules 2016-Rule 11MSMED Act, 2006-Section 16
Tribunals and Commissions26 Oct 2023
Mr. Jayesh Sanghrajka Vs The Assistant Commissioner Of Income Tax Range-3(1) & Ors.
National Company Law Tribunal · (2023) 10 NCLT CK 3279
Insolvency and Bankruptcy Code, 2016-Section 60(5), 14Income Tax Act, 1961-Section 244A, 245Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions26 Oct 2023Disposed Of
Blooming Jewellery Private Limited Vs
National Company Law Tribunal · (2023) 10 NCLT CK 0089
Companies Act, 2013 — Section 133,210, 211, 212, 213, 214, 215, 216, 217, 218 226, 230, 230(7), 232, 232(3)
Tribunals and Commissions26 Oct 2023Disposed Of
T N S Hotels and Resorts Pvt Ltd Vs
National Company Law Tribunal · (2023) 10 NCLT CK 0087
Companies Act, 2013 — Section 133, 230, 230(7), 232, 232(3)
Tribunals and Commissions26 Oct 2023Disposed Of
SAS Colonisers Private Limited Vs
National Company Law Tribunal · (2023) 10 NCLT CK 0086
Companies Act, 2013 — Section 133, 230, 230(7), 232, 232(3)
Tribunals and Commissions26 Oct 2023Dismissed
Praful Satra and Anr Vs IIFL Finance Limited and Ors
National Company Law Tribunal · (2023) 10 NCLT CK 0083
Insolvency and Bankruptcy Code, 2016 — Section 7, 60(5)Contempt of Courts Act, 1971 — Section 2(b)
Tribunals and Commissions26 Oct 2023Dismissed
Best Tower Private Limited Vs Reliance Communicationas Limited
National Company Law Tribunal · (2023) 10 NCLT CK 0079
Insolvency and Bankruptcy Code, 2016 — Section 60(5), 61National Company Law Tribunal Rules, 2016 — Rule 11