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National Company Law Tribunal judgments

20,303 judgments · page 332 of 1,016

Tribunals and Commissions20 Nov 2023

Riskraft Consulting Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2862

Insolvency and Bankruptcy Code, 2016-Section 59, 59(3), 59(7)Companies Act, 1956Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 9(1), 14, 34, 38
Tribunals and Commissions20 Nov 2023

Ashwani Kumar Kaura Vs Devendra Umrao

National Company Law Tribunal · (2023) 11 NCLT CK 2865

Insolvency and Bankruptcy Code, 2016-Section 60(5), 9, 30(4)National Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions20 Nov 2023Allowed

Jammu & Kashmir Bank Ltd. Vs BBF Industries Ltd.

National Company Law Tribunal · (2023) 11 NCLT CK 2887

Securitization and Reconstruction of Operational Assets and Enforcement of Security Interest Act, 2002-Section 13(2)Limitation Act, 1963-Section 18Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 7(5), 60(5), 16(5), 17, 18, 13(1)(b), 15, 14, 14(1), 14(3), 31(1), 33
Tribunals and Commissions17 Nov 2023Disposed Of

CA M. Suresh Kumar & Anr. Vs CA M. Suresh Kumar & Ors.

National Company Law Tribunal · (2023) 11 NCLT CK 2606

Insolvency and Bankruptcy Code, 2016-Section 7, 15, 29A, 30, 30(2), 30(2)(e), 30(4), 30(6), 31, 31(1), 31(2), 31(4), 32, 32A, 43 to 51, 53, 61, 61(1), 61(3), 66, 188, 196, 240AInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 35A, 38, 38(1), 38(1A), 38(1B), 38(2), 38(3), 39, 39(4)Negotiable Instruments Act, 1881-Section 138
Tribunals and Commissions17 Nov 2023

Subramaniam S

National Company Law Tribunal · (2023) 11 NCLT CK 2610

Insolvency and Bankruptcy Code, 2016-Section 52, 53(1), 59, 59(4), 59(7), 59(8)Companies Act, 1956IBBI (Voluntary Liquidation Process) Regulations, 2017-Regulation 3, 3(2), 14
Tribunals and Commissions17 Nov 2023Allowed

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National Company Law Tribunal · (2023) 11 NCLT CK 2623

Insolvency and Bankruptcy Code, 2016-Section 59(7), 59, 59(3), 59(4), 59(8)Companies Act, 1956Companies Act, 2013-Section 66(1)
Tribunals and Commissions17 Nov 2023Allowed

C. Ramasubramaniam Vs Harshavardhan Cotton And Synthetics Private Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2669

Arbitration and Conciliation Act, 1996-Section 34Insolvency and Bankruptcy Code, 2016-Section 52, 53, 53(1), 53(1)(b)(ii), 54, 66IBBI (Liquidation Process) Regulations, 2016-Regulation 5(1)(e), 12, 13, 15, 31(2), 31A, 34, 35, 35(2), 36, 37, 41, 42, 42(2), 45(3), 47A
Tribunals and Commissions17 Nov 2023Allowed

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National Company Law Tribunal · (2023) 11 NCLT CK 2734

Insolvency and Bankruptcy Code, 2016-Section 54, 60/5, 35IBBI (Liquidation Process) Regulations, 2016-Regulation 5(1)(e), 12, 13, 15, 31(2), 31A, 34, 35(2), 36, 37, 41, 41(1), 42(2), 45(3)