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National Company Law Tribunal judgments

20,303 judgments · page 330 of 1,016

Tribunals and Commissions22 Nov 2023

M/s Goldmine Online Hub Private Limited Vs Sri Raghu Babu Gunturu & Ors.

National Company Law Tribunal · (2023) 11 NCLT CK 2834

Insolvency and Bankruptcy Code, 2016-Section 31, 60(5)(c), 7, 5(26), 5(25), 25(2)(h)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39, 36A, 36A(10), 36A(6)NCLT Rules, 2016-Rule 11
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Tribunals and Commissions22 Nov 2023

Yogesh Wrapper Agency Vs New Empire Textile Processor Private Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2846

Insolvency and Bankruptcy Code, 2016-Section 12, 14, 15(1)(c), 16(1), 22(1), 26(6A), 29A, 30(1), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(f), 30(4), 30(6), 31, 31(1), 43, 45, 50, 53, 53(1)(f), 66IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 12(1), 13(1), 15A, 17(1), 17(2), 27, 35A, 36(1), 36A, 36B, 37, 38, 38(1), 38(1)(a), 38(1A), 38(2), 38(2)(a), 38(2)(b), 38(2)(c), 38(3), 39(4), 40A
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Tribunals and Commissions22 Nov 2023

Novacare Healthcare Private Limited Vs Max Healthcare Institute Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2900

Insolvency and Bankruptcy Code, 2016-Section 4, 8, 8(2)(a), 9, 9(5)(i), 9(5)(2)(d), 9(6), 13(1)(a), 13(1)(b), 13(1)(c), 13(2), 14, 15, 16Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1), 6(2)
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Tribunals and Commissions21 Nov 2023Partly Allowed

M/s. Panchkoti Traders Private Limited Vs Mr. Neeraj Kejriwal, Resolution Professional of M/s. Panchkoti Traders Private Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2693

Insolvency & Bankruptcy Code, 2016-Section 5(16), 10, 12, 12(1), 12(3), 33(1)(a), 33(2), 54, 54(1), 54(2), 54(3)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6IBBI (Liquidation Process) Regulations, 2016-Regulation 45(3), Rule 14
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Tribunals and Commissions21 Nov 2023Disposed Of

Mahavir Industrial Corporation Vs Hindustan Controls And Equipment Private Limited

National Company Law Tribunal · (2023) 11 NCLT CK 2705

Insolvency and Bankruptcy Code, 2016-Section 33, 60(5), 9, 21(1), 29A, 30(2), 33(1)(a), 33(2), 34(1), 34(2), 34(4)(b), 52, 33(5), 33(7), 33(1)(b)(iii)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 27, 36A(1), 39(4)
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