Tribunals and Commissions23 Apr 2018Dismissed
Kanodia Knits Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2018) 04 NCLT CK 0003
Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3)
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National Company Law Appellate Tribunal judgments
9,583 judgments · page 480 of 480
Tribunals and Commissions13 Mar 2018Disposed Of
Income Tax Officer, Ward-6(4) Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2018) 03 NCLT CK 0001
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194C
Tribunals and Commissions18 May 2017Disposed Of
Code Techcenter India Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2017) 05 NCLT CK 0001
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3), 252(5)