Tribunals and Commissions17 Oct 2025Allowed
Mathioli N Vs Pathukasahasram Ragunathan Raman & Anr.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1687
I & B Code, 2016-Section 27, 27(2)
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2025
994 judgments · page 6 of 50
Tribunals and Commissions16 Oct 2025
M. Sai Sudhakar & Ors. Vs Mantrawadi Nagachandrika & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1685
Code of Civil Procedure (CPC)-Order 41, Rule 22Companies Act, 2013-Section 241, 242, 57, 58, 59 and 62
Tribunals and Commissions16 Oct 2025
Mr. K. Parthiban Rasu Vs R. Venkatakrishana & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1684
Insolvency and Bankruptcy Code, 2016-Section 61(2)
Tribunals and Commissions15 Oct 2025Dismissed
Mr. Srinivas Kalluri & Anr. Vs Mr. Birendra Kumar Agarwal & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1712
Insolvency and Bankruptcy Code, 2016-Section 61, 60(5)Contempt of Courts Act, 1971-Section 2 (A) (B) & C, 12, 19Companies Act, 2013-Section 425
Tribunals and Commissions15 Oct 2025
RCC E-Construct Pvt. Ltd. Vs Mr. J. Ramkumar & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1707
NCLT Rules, 2016-Rule 11NCLAT Rules, 2016-Rule 11IBC, 2016-Section 60(5)(c)
Tribunals and Commissions15 Oct 2025Allowed
Mr. Satheesh Babu V.K. Vs Dileep K.P., Resolution Professional
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1700
I & B Code, 2016-Section 7, 61, 95, 97, 102, 105, 106, 106(1), 112, 114, 115(2), 121(b), 123, 123(1), Chapter IV of Part IIIIBBI (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019-Regulations 20 & 22
Tribunals and Commissions13 Oct 2025
Paul Jospeh Vs Union Of India & Anr.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1704
Companies Act, 1913Companies Act, 2013-Section 439(2)NCLT Rules-Rule 11, 32
Tribunals and Commissions13 Oct 2025
Biju Scaria & Anr. Vs Media Team Solutions (I) Pvt Ltd & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1693
Companies Act, 2013-Section 241, 242, 169, 116, 115
Tribunals and Commissions13 Oct 2025
Mr. Chenchaiah Vemuru Vs Canara Bank Limited & Anr.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1690
I&B Code, 2016-Section 7, 12ASARFAESI Act-Section 13(2)
Tribunals and Commissions13 Oct 2025
Boorugu Infra Projects Private Limited & Anr. Vs Mr. Birendra Kumar Agarwal & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1686
I & B Code, 2016-Section 61, 60(5), 30(2)NCLT Rules, 2016-Rule 11
Tribunals and Commissions13 Oct 2025
Western Coalfields Limited Vs Sai Wardha Power Generation Limited & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1682
I & B Code, 2016-Section 30 (6), 31, 60 (5), 30 (1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39(4), 8
Tribunals and Commissions10 Oct 2025Dismissed
Mr. V. Jaisankar Vs Mr. Mahalingam Suresh Kumar & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1698
Insolvency and Bankruptcy Code, 2016-Section 7, 19(2), 32(e), 32(f), 32A, 35, 60(5), 238IBBI (Liquidation Process) Regulations, 2016-Schedule INCLT Rules, 2016-Rule 11
Tribunals and Commissions06 Oct 2025
M/s. Equitas Small Bank Limited Vs Mr. A. Arumugam (Liquidator) & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1706
I&B Code-Section 61, 61(2)
Tribunals and Commissions25 Sept 2025
Adv. (CA) V. Venkata Sivakumar Vs M/s. UCO Bank Ltd
National Company Law Appellate Tribunal · (2025) 09 NCLAT CK 1336
I & B Code, 2016-Section 34(8), 35, 49, 52, 53IBBI (Liquidation Process) Regulations, 2016-Regulation 4, 4(2), 21-A, 37NCLT Rules, 2016
Tribunals and Commissions24 Sept 2025
Bhalakh Realtors Private Limited & Anr. Vs Chennai Sheltrex Homebuyers Welfare Association (CSHBWA) & Ors.
National Company Law Appellate Tribunal · (2025) 09 NCLAT CK 1344
I & B Code-Section 30(6), 31(1), 30, 60(5)CIRP Regulations, 2016-Regulation 39NCLT Rules-Rule 11, 14
Tribunals and Commissions23 Sept 2025
Anish Lawrence & Anr. Vs Mr. Renahan Vamakesan, Liquidator of Axiomata Elevators Pvt. Ltd.
National Company Law Appellate Tribunal · (2025) 09 NCLAT CK 1342
I & B Code, 2016-Section 66(1), 66, 60(5)NCLT Rules, 2016-Rule 11Companies Act, 2013-Section 424
Tribunals and Commissions23 Sept 2025
Mr. Malakondaiah Pavuluri & Ors. Vs M/s. Aarush Building Materials Private Limited & Ors.
National Company Law Appellate Tribunal · (2025) 09 NCLAT CK 1356
Companies Act, 2013-Section 241, 242, 213, 119NCLT Rules of 2016-Rule 11, 23, 43
Tribunals and Commissions23 Sept 2025
Dr. Goli Nagasaina Rao Vs M/s. Mangalagiri Textile Mills Private Limited & Anr.
National Company Law Appellate Tribunal · (2025) 09 NCLAT CK 1353
I & B Code, 2016-Section 7
Tribunals and Commissions23 Sept 2025
Assistant Commissioner Of Commercial Taxes, (Audit)-3, Vijayapura & Anr. Vs Sai Ramesh Kanuparthi
National Company Law Appellate Tribunal · (2025) 09 NCLAT CK 1351
I & B Code, 2016-Section 60 (5), 14NCLT Rules, 2016-Rule 11GST Act, 2017
Tribunals and Commissions19 Sept 2025
Mr. Kamma Srinivasa Rao Vs National Highways Authority Of India & Ors.
National Company Law Appellate Tribunal · (2025) 09 NCLAT CK 1352
I&B Code, 2016-Section 7, 14, 14(1)(a), 17(1)(b), 17(2)C.P.C.-Order VIII Rule 6A, I Rule 10NCLT Rules, 2016-Rule 11, 37