Tribunals and Commissions07 Nov 2025Disposed Of
Yes Bank Limited Vs Nithiyanantham Ramachandran & Ors.
National Company Law Appellate Tribunal · (2025) 11 NCLAT CK 2232
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2025
994 judgments · page 4 of 50
Tribunals and Commissions06 Nov 2025
Orissa Alloy Steel Private Limited Vs S M Steels and Power Limited & Ors.
National Company Law Appellate Tribunal · (2025) 11 NCLAT CK 2154
Companies Act, 2013Insolvency and Bankruptcy Code 2016-Section 61, 29A, 33(2), 35(1)(n)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 31A(9), 33, 33(1), 33(2), 33(2)(c), 33(2)(d), 33(3), 44, Schedule I, I Clause 1(1C), I Clause 1(1D), I Clause 1(1E), I Clause 2, I Clause 3, I(1), I(2)
Tribunals and Commissions06 Nov 2025Allowed
Orissa Alloy Steel Private Limited & Ors. Vs. S M Steels and Power Limited & Anr.
National Company Law Appellate Tribunal · (2025) 11 NCLAT CK 0175
Insolvency and Bankruptcy Code, 2016 - Section 29A, 61
Tribunals and Commissions06 Nov 2025Dismissed
Kewal Krishan Sharma, Suspended Director of M/s Majestic Hotels Limited Vs. . U.V. Asset Reconstruction Company Ltd., through its Authorized Officer / Assistant Legal manager
National Company Law Appellate Tribunal · (2025) 11 NCLAT CK 0070
Insolvency and Bankruptcy Code, 2016 - Section 5(8), 7, 10A, 61A, 12A, 3(12)Limitation Act,1963-Section 18Indian Contract Act-Section 63, 60
Tribunals and Commissions06 Nov 2025Dismissed
Swapan Kumar Saha Vs. Ashok Kumar Agarwal
National Company Law Appellate Tribunal · (2025) 11 NCLAT CK 0035
Insolvency and Bankruptcy Code, 2016 - Section 61, 66(1), 66(2), 67
Tribunals and Commissions04 Nov 2025Dismissed
Ganga Construction (Consortium) Vs. Anil Kumar Mittal
National Company Law Appellate Tribunal · (2025) 11 NCLAT CK 0063
Tribunals and Commissions04 Nov 2025Dismissed
Jaypee Infratech Ltd. Through its Implementation and Monitoring Committee Vs. Jaiprakash Associates Ltd. Liquidator for SSMP Industries Ltd. & Anr.
National Company Law Appellate Tribunal · (2025) 11 NCLAT CK 0062
Tribunals and Commissions03 Nov 2025
Mr. K. Parthiban Rasu Vs R. Venkatakrishana & Ors.
National Company Law Appellate Tribunal · (2025) 11 NCLAT CK 2233
I & B Code, 2016-Section 9
Tribunals and Commissions03 Nov 2025Dismissed
Manoj Kunwar Vs. Yogesh Sethi & Ors., Liquidator for SSMP Industries Ltd. & Anr.
National Company Law Appellate Tribunal · (2025) 11 NCLAT CK 0051
Tribunals and Commissions03 Nov 2025Dismissed
Broadcast Engineering Consultants India Ltd. Vs. Rohit Ramesh Mehra & Ors.
National Company Law Appellate Tribunal · (2025) 11 NCLAT CK 0050
Insolvency and Bankruptcy Code, 2016 - Section 61(2)
Tribunals and Commissions31 Oct 2025Allowed
Southern Power Distribution Company Of Telangana Limited (TSSPDCL) Vs Mr. Krishna Mohan Gollamudi, Liquidator of Priyadarsini Ltd.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1695
I&B Code-Section 42, 53Limitation Act-Section 5Code of Civil Procedure, 1908-Order XXI
Tribunals and Commissions31 Oct 2025Allowed
ICICI Bank Ltd. Vs. Resolution Professional of Darjeeling Organic Tea Pvt. Ltd.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 0018
Tribunals and Commissions30 Oct 2025Dismissed
Rishi Gupta & Anr. ,Ashok Kumar Gupta Vs. IDBI Trusteeship Services Ltd. & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 0025
Insolvency and Bankruptcy Code, 2016 - Section 7
Tribunals and Commissions30 Oct 2025Allowed
Digambar Nandi, Suspended Director of Virajaa Steel and Power Pvt. Ltd. Vs. Shresth Builders Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 0024
Insolvency and Bankruptcy Code, 2016 - Section 7, 12A
Tribunals and Commissions30 Oct 2025Dismissed
Prabhatam Investments Pvt. Ltd. Vs. Rishabh Chand Lodha, RP of DMC Infrastructure Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 0023
Tribunals and Commissions30 Oct 2025Dismissed
Maria Kuresh Rajkotwala Vs. Rozina Firoz Hajiani & Ors.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 0022
Insolvency and Bankruptcy Code, 2016 - Section 94, 96, 99
Tribunals and Commissions29 Oct 2025
R. Sugumaran, Liquidator of M/s. Briar Knoll Mills Pvt. Ltd. Vs Gunasekaran, Liquidator of M/s. Paramount Mills Pvt. Ltd.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1711
I & B Code, 2016-Section 7, 54(1)IBBI Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India (Liquidation Process Regulations), 2016-Regulation 45(3)
Tribunals and Commissions29 Oct 2025
Reena Paul Vs CA Francis Mathew
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1708
I & B Code, 2016-Section 95, 97, 100, 105, 105(1), 106, 106(3), 106(4), 107, 112, 114(1), 115, 123IBBI (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019-Regulation 10
Tribunals and Commissions29 Oct 2025Allowed
C Ganesh Vs Ashok Seshadri & Anr.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1705
Insolvency and Bankruptcy Code, 2016-Section 60(5), 34, 35Companies Act, 2013-Section 230-232, 230, 230(6), 230(8), 231, 231(1)(b), 273Insolvency and Bankruptcy Board of India (IBBI) (Liquidation Process) Regulations, 2016-Regulation 2B
Tribunals and Commissions29 Oct 2025
Mr. Shakti Bhushan Vs M/s. Titan Company Ltd.
National Company Law Appellate Tribunal · (2025) 10 NCLAT CK 1701
NCLAT Rules, 2016-Rule 26 (3) & (4)