Tribunals and Commissions15 Jan 2025
Amit Yogesh Satwara Vs Incred Financial Services Limited
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1900
The Code-Section 7, 5(8), 12-A
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2025
994 judgments · page 47 of 50
Tribunals and Commissions15 Jan 2025
360 Realtors LLP Vs Manohar Lal Vij
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1914
IBC, 2016-Section 7, 60(5), 42NCLT Rules, 2016-Rule 11
Tribunals and Commissions15 Jan 2025Dismissed
Pawan Kumar Vs Central Bank of India & Ors.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1658
Insolvency and Bankruptcy Code 2016- Section 7, 12A
Tribunals and Commissions15 Jan 2025Dismissed
Amit Yogesh Satwara Vs Incred Financial Services Limited
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1657
Insolvency and Bankruptcy Code 2016- Section 7, 12A
Tribunals and Commissions15 Jan 2025Allowed
Maneesh Ramakant Sapte Vs Export Import Bank of India & Ors.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1656
Tribunals and Commissions13 Jan 2025
Sanjay Bansal & Ors. Vs Utkal Steel And Power Pvt. Ltd.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1946
Insolvency and Bankruptcy Code, 2016-Section 7, 5(8)(e)
Tribunals and Commissions13 Jan 2025
Ms. Reena & Anr. Vs One Group & Anr.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1932
Tribunals and Commissions13 Jan 2025
The Assistant General Manager, Bank of Baroda Vs Trupal Kumar J Patel, RP of Alcock Ashdown (Gujarat) Ltd. (IN CIRP)
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1942
Tribunals and Commissions13 Jan 2025
Commissioner of Customs (Prev.), Jodhpur Vs Ajit Solar Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1945
IBC-Section 7, 49, 65, 66, 69
Tribunals and Commissions13 Jan 2025Dismissed
Comet Performance Chemicals Private Limited Vs Aarvee Denims and Exports Limited
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1654
Insolvency and Bankruptcy Code 2016- Section 5, 8, 4, 9, 10, 61
Tribunals and Commissions13 Jan 2025Dismissed
Commissioner of Customs (Prev.), Jodhpur Vs Ajit Solar Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1651
Insolvency and Bankruptcy Code 2016- Section 7
Tribunals and Commissions13 Jan 2025Dismissed
Industrial Forgings Industries Pvt. Ltd. Vs A2Z Infra Engineering Ltd.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1653
Insolvency and Bankruptcy Code 2016- Section 9, 61
Tribunals and Commissions13 Jan 2025Allowed
The Assistant General Manager, Bank of Baroda Vs Trupal Kumar J Patel, RP of Alcock Ashdown (Gujarat) Ltd. (IN CIRP)
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1652
Tribunals and Commissions10 Jan 2025
Vinod Bajaj Vs Vetril Systems Private Limited & Ors.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 2297
Companies Act, 2013-Section 241, 242, 244, 421Companies Act, 1956NCLT Rules, 2016-Rule 11
Tribunals and Commissions10 Jan 2025
Sahajanand Medical Technologies Limited Vs Mr. Abhilash Lal & Anr.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 2298
Tribunals and Commissions10 Jan 2025
Amit Nehra & Anr. Vs Pawan Kumar Garg & Ors.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1861
Insolvency and Bankruptcy Code, 2016-Section 30(6), 21(6A)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions10 Jan 2025
Nabard Consultancy Services Pvt. Ltd Vs Dharmendra Kumar
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1864
Tribunals and Commissions10 Jan 2025
Rajesh Vilasrao Patil Vs Savannah Lifestyle Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1886
Tribunals and Commissions10 Jan 2025
Drish Shoes Workers Union Vs Drish Shoes Ltd. Through Its Resolution Professional
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1895
Industrial Dispute Act-Section 25(M), 25(O)IBC 2016-Section 14, 14(1), 33(5), 60(5)Uttar Pradesh Industrial Disputes Act, 1947
Tribunals and Commissions10 Jan 2025
Adarsh Buildestate Ltd & Ors Vs Union Of India
National Company Law Appellate Tribunal · (2025) 01 NCLAT CK 1896
Insolvency & Bankruptcy Code, 2016-Section 61Prevention of Money Laundering Act of 2002-Section 7Companies Act, 2013-Section 241, 242