Tribunals and Commissions11 Jan 2023Dismissed
Chandrakant Khemka Vs UCO Bank & Anr
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0046
Insolvency and Bankruptcy Code, 2016 — Section 7, 12A
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2023
2,034 judgments · page 98 of 102
Tribunals and Commissions11 Jan 2023Allowed
Shrem Residency Private Limited Vs Shraman Estates Private Limited
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0045
Insolvency and Bankruptcy Code, 2016 — Section 5(8), 7
Tribunals and Commissions10 Jan 2023
Nagarjuna Fertilizers & Chemicals Ltd. Vs IDBI Bank Limited & Anr.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0805
Insolvency and Bankruptcy Code, 2016-Section 61, 7, 9
Tribunals and Commissions10 Jan 2023
Sharda Service Center Vs Consortium Of Resolution Applicant & Ors.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0806
Insolvency and Bankruptcy Code, 2016-Section 61, 61(1), 61(1)(2)
Tribunals and Commissions10 Jan 2023
IDBI Bank Ltd. Vs Indian Oil Corporation Ltd. & Anr.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0712
Insolvency and Bankruptcy Code, 2016-Section 61, 3(31), 14, 14(3)(b)Arbitration and Conciliation Act, 1996-Section 17Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions10 Jan 2023
Bipin Kumar Patnaik Vs Registrar of Companies, Orissa & Anr.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0683
Companies Act, 2013-Section 248(5), 455, 248(1)(c)
Tribunals and Commissions10 Jan 2023
Srigopal Choudary Vs SREI Equipment Finance Ltd
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0681
Insolvency and Bankruptcy Code, 2016-Section 7, 21, 22, 27, 27(1), 28(d), 60(5), 61, 218, 220General Clauses Act, 1897-Section 16IBC (CIRP) Regulations, 2016-Regulation 13(2)(e), 17, 18, 25, 36(1)
Tribunals and Commissions10 Jan 2023
Talbot & Company Vs Austin Distributers Pvt. Ltd.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0663
Insolvency and Bankruptcy Code 2016-Section 61, 9, 8, 4, 9(5), 9(5)(2)(d)
Tribunals and Commissions10 Jan 2023Allowed
Bipin Kumar Patnaik Vs Registrar Of Companies, Orissa
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0044
Companies Act, 2013 — Section 248(1)(c), 248(5), 455
Tribunals and Commissions10 Jan 2023Dismissed
IDBI Bank Ltd Vs Indian Oil Corporation Limited & Anr
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0043
Insolvency and Bankruptcy Code, 2016 — Section 3(31), 14, 14(3)(b)Arbitration and Conciliation Act, 1996 — Section 17
Tribunals and Commissions10 Jan 2023Dismissed
Talbot & Company Vs Austin Distributors Pvt. Ltd
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0042
Insolvency and Bankruptcy Code, 2016 — Section 8, 9, 9(5), 9(5)(2)(d), 61
Tribunals and Commissions10 Jan 2023Dismissed
Sri Gopal Choudhary Vs SREI Equipment Finance Ltd
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0041
Insolvency and Bankruptcy Code, 2016 — Section 7, 22, 27, 27(1), 60(b), 60(5), 61, 218, 220General Clauses Act, 1897 — Section 16Insolvency and Bankruptcy Board of India(Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 13(2)(e), 17, 18, 25
Tribunals and Commissions09 Jan 2023
Mr. Dopesh Raja Vs Mr. Sadhanala Venkata Rao & Anr.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0807
Insolvency & Bankruptcy Code, 2016-Section 8, 9
Tribunals and Commissions09 Jan 2023
Sanket Kumar Agarwal & Anr. Vs APG Logistics Private Limited
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0808
Insolvency and Bankruptcy Code, 2016-Section 7, 61, 61(1), 61(2), 61(2) proviso, 238Limitation Act, 1963-Section 5, 12(1), 12(2), 14, 14(2)Companies Act, 2013-Section 421(3)
Tribunals and Commissions09 Jan 2023Allowed
Hindalco Industries Ltd. Vs Hirakud Industrial Works Ltd. & Ors.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0730
Insolvency and Bankruptcy Code, 2016-Section 5(8), 5(24), 5(24-A), 7, 14, 18, 21(2), 25, 29-A, 30(1), 30(2), 31, 38, 60(5), 61, 65Bankers Books Evidence Act, 1891Companies Act, 2013-Section 2, 2(27)
Tribunals and Commissions09 Jan 2023Dismissed
Dhananjay Singh Vs Ram Ratan Modi & Anr.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0657
Insolvency and Bankruptcy Code, 2016-Section 7
Tribunals and Commissions09 Jan 2023Disposed Of
Hindalco Industries Ltd. Vs Hirakud Industrial Works Limited & Ors
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0040
Insolvency and Bankruptcy Code, 2016 — Section 5(24), 5(24A)(f), 7, 7(2), 7(3), 7(4), 7(5)(a), 14, 18, 21(2), 25, 29A, 30(1), 30(2), 31, 38, 60(5), 61, 65Companies Act, 2013 — Section 2, 2(27)Insolvency and Bankruptcy Board of India(Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 9A, 12, 12(3), 13, 36A(1)
Tribunals and Commissions09 Jan 2023Dismissed
Office of the Assistant Commissioner of Central GST & Central Excise Vs Mr. Ravi kapoor RP M/S NRS project private limited
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0038
Insolvency and Bankruptcy Code, 2016 — Section 61(2)
Tribunals and Commissions06 Jan 2023
M/s. Precious Energy Holdings Limited BV Vs State Bank Of India & Anr.
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0809
Insolvency and Bankruptcy Code, 2016-Section 3(6), 3(8), 3(10), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(1), 7(2), 7(5), 7(5)(a), 7(7), 9, 9(2), 9(5), 9(5)(a), 10, 10A, 12A, 14, 14(1), 14(2), 14(3), 14(4), 15, 17, 18, 33, 60(5), 61, 61(1), 61(2), 238Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(3)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions06 Jan 2023
Vejas Power Projects Pvt. Ltd. Vs Vaayu Infrastructure LLP
National Company Law Appellate Tribunal · (2023) 01 NCLAT CK 0689
Insolvency and Bankruptcy Code, 2016-Section 3(6), 3(11), 3(12), 4, 5(7), 5(8), 5(21), 7, 7(5)Companies Act, 2013-Section 129