Tribunals and Commissions29 Jul 2020
Mohan Agarwal Vs Crown Realtech Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0050
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 13 of 42
Tribunals and Commissions28 Jul 2020
Prayag Polytech Pvt. Ltd. Vs M/S. Prithvi Plasto India Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0156
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 3(6), 3(11), 3(12), 4, 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 14(4)
Tribunals and Commissions28 Jul 2020Disposed Of
Baddi Foils Pvt. Ltd. Vs Biotropics Pharma Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0052
Tribunals and Commissions27 Jul 2020Dismissed
M/s. Raaj Unocal Lubricants Ltd. Vs M/s. Swastik Pipe Ltd.
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0158
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 4, 5(6), 8, 8(1), 9, 9(5)
Tribunals and Commissions27 Jul 2020Dismissed
Rajan Arora And Ors Vs Mmr Saha Infrastructure Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0059
Insolvency And Bankruptcy Code, 2016 — Section 2(11), 2(12), 7
Tribunals and Commissions27 Jul 2020Disposed Of
Income Tax Officer, Ward 9(1) Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0058
Income-Tax Act, 1961 — Section 144, 147, 271(1)(b), 271(1)(c)Companies Act, 2013 — Section 248(1), 252(1)(3), 455
Tribunals and Commissions24 Jul 2020Disposed Of
Wings Biotech Limited And Ors Vs Wings Pharmaceuticals Private Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0085
Companies Act, 1956 — Section 233(B)Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions24 Jul 2020Disposed Of
Ranjeet Ramkrishna Yadav Vs Jnc Construction Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0084
Tribunals and Commissions24 Jul 2020Disposed Of
Punjab National Bank Vs Beta Infratech Private Limited And Ors
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0083
Insolvency And Bankruptcy Code, 2016 — Section 7, 12, 14, 21, 30(4), 30(6), 33, 33(1)(a), 33(5), 34(1), 35(1)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6(1), 17Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 12, 13
Tribunals and Commissions22 Jul 2020Dismissed
Brand Realty Services Ltd Vs John Bakeries India Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0086
Insolvency And Bankruptcy Code, 2016 — Section 3(11), 3(12), 5(21), 7, 8(1), 8(2), 9
Tribunals and Commissions10 Jul 2020Disposed Of
Aadhunik Infra-Projects Private Limited And Ors Vs Herbal Biosciences Private Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0065
Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions08 Jul 2020Disposed Of
Niteo Technologies Private Limited Vs Nec Technologies India Private Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0077
Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions06 Jul 2020Dismissed
Shitla Papers Pvt. Ltd Vs Superior Industrial Enterprises Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0153
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 3(11), 3(12), 5(8), 5(8)(a), 5(8)(b), 5(8)(c), 5(8)(d), 5(8)(e), 5(8)(f), 5(8)(g), 5(8)(h), 5(8)(i), 5(21), 7, 8(1), 9Negotiable Instruments Act, 1881 — Section 80
Tribunals and Commissions03 Jul 2020Disposed Of
Oriental Bank Of Commerce Vs Shekhar Resorts Ltd. And Ors
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0113
Insolvency And Bankruptcy Code, 2016 — Section 52
Tribunals and Commissions03 Jul 2020Disposed Of
Gematria Technologies Private Limited Vs Gemini Solutions Private Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0112
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions03 Jul 2020Allowed
Surya Landcon Private Limited Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0110
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(3)
Tribunals and Commissions01 Jul 2020Allowed
Baru Mal Vinod Kumar Vs Amira Pure Foods Pvt. Ltd
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0146
Insolvency And Bankruptcy Board Of India (Insolvency Professionals) Regulations, 2016 — Regulation 30(4), 31(2)
Tribunals and Commissions01 Jul 2020Disposed Of
Sumit Sharan Vs H.R. Minerals And Alloys Private Limited And Ors
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0133
Tribunals and Commissions01 Jul 2020Disposed Of
Nupur Finvest Private Limited Vs Unnati Fortune Industries Private Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0129
Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 18(1)(c), 29(A), 30, 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(f), 30(4), 30(6), 31, 31(1), 31(3)(b), 31(4), 32(2)(d), 38(2), 38(3), 53Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6(1), 27, 35, 38, 39, 39(4)
Tribunals and Commissions01 Jul 2020Allowed
Fibcom India Limited Vs Prima Telecom Limited
National Company Law Appellate Tribunal · (2020) 07 NCLT CK 0126
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 3(2)Companies Act, 2013 — Section 230, 230(2), 230(9), 231, 232